Contact Details

Law Firm Name : Ankit Tuli

Country : India

City : North West Delhi

Area : Rohini Courts


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Practicing Since :  2006

Qualification : LLB[H]

About

I specialize in IPR Litigation both civil and criminal. Other than IPR cases I also deal in Matrimonial, Cheque Bounce, Motor Accidents claims, Civil Recovery and property matters.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/710/2006 Delhi RCBA / DBA

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 IP, Trademark & Copyright

 Miscellaneous

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