MAHADEVAPPA K M (21 Years Exp)

  Sexual Harassment at workplace (Show More)   

 Basavanagudi , Bangalore

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 Profile Views : 15080

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Contact Details

Law Firm Name : MAHADEVAPPA K M

Country : India

City : Bangalore

Area : Basavanagudi


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Practicing Since :  2003

Qualification : MA, MBA(HR) MBA(FIN) LL.B.,

About

DAWN LEGAL ASSOCIATES KORAMANGALA ON HOSUR ROAD NEXT TO ST.JOHN HOSPITAL COMPOUND ABOVE SRS TRAVELS OFFICE


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
2987 Karnataka BANGALORE

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