Mahtab Alam  (14 Years Exp)

  Arbitration - International (Show More)   

 Hathwa , Gopalganj

   View Answers by this Lawyer (1)

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Contact Details

Law Firm Name : Mahtab Alam

Country : India

City : Gopalganj

Area : Hathwa


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Practicing Since :  2010

Qualification : B.A.LLB

About


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
3056/2010 Bihar 3056/2010

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Miscellaneous

 Non Resident Indian (NRIs)

 Pre Negotiated Services

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Subject :  What should

Question :  What precaution should take if there is wife threat that she will file fake case of domestic voilance and send you to jail.

Answer by Mahtab Alam :  File a case