Adv Girdhari Lal Chaurasia (35 Years Exp)

  HC - Public Interest litigation (Show More)   

 Raja Mandi , Agra

   View Answers by this Lawyer (0)

 Profile Views : 15896

 News : 0  Articles : 0

Contact Details

Law Firm Name : Adv Girdhari Lal Chaurasia

Country : India

City : Agra

Area : Raja Mandi


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  1989

Qualification : M.A. LL.B.

About

Advocate Girdhari Lal Chaurasia has been practicing and handling cases independently with a result oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Girdhari provides services in various field of cheque bounce laws, criminal laws, family law, consumer cases, property related matters, divorce matters and drafting and vetting of various agreements and documents.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
03591/93 UTTAR PRADESH Former Secretary, Gratar Agra Bar Association

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 Motor Vehicles

 Startup & Registrations

 Miscellaneous

Languages

Can't read the image? click here to refresh.

Enter the code :

No Answers Found