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Seventeenth Law Commission (Chairman Mr. Justice M. Jagannadha Rao 2003-2006)
No. of the Report
Subject
Year Of Submission
1
Proposal to Constitute Environment Courts
2003
2
Mode of Execution of Death Sentence and Incidental Matters
2003
3
The Proposals for Constitution of Hi-Tech Fast - Track Commercial Divisions in High Courts.
2003
4
Revision of Court Fees Structure.
2004
5
The Revision of the Insurance Act, 1938 and the Insurance Regulatory and Development Authority Act,
2004
6
Regulation of Funds collected for Calamity Relief.
2004
7
Prevention of vexatious Litigation.
2004
8
Transnational Litigation, Conflict of Laws, Law of Limitation.
2005
9
Verification of Stamp Duties and Registration of Arbitral Awards.
2005
10
The Judges (Inquiry) Bill, 2005
2006
11
Medical Treatment to Terminally Ill Patients (Protection of Patients and Medical Practitioners)
2006
12
Public Prosecutor's Appointments.
2006
13
Witness Identity Protection and Witness Protection Programmes
2006
14
Unfair (Procedural and Substancive) Terms in Contracts
2006
15
Trial by Media: Free Speech Vs. Fair Trial Under Criminal Procedure (Amendments to the Contempt of
2006
16
Medical Treatment after Accidents and During Emergency Medical Condition and Women in Labour
2006
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