Sign In/Sign Up
Menu
+
Clients
Back
Get Free Legal Answers
Get Fee Estimates
Find Lawyers
+
Lawyers
Case Diary & Office Manager
Post News & Artilces
Post Jobs & Internships
+
Law Students
Campus Ambassadors
Find Jobs & Internships
Post News & Articles
Resource Sharing
+
Law Schools
Post Admissions
Post Opportunities
Get Law School Rating
Home
Fifteenth Law Commission (Chairman Mr. Justice B. P. Jeevan Reddy 1997-2000)
No. of the Report
Subject
Year Of Submission
1
Section 52:Transfer of Property Act, 1882 and its Amendment.
1998
2
The Amendment of the Industries (Development and Regulation) Act, 1951
1998
3
Repeal and Amendment of Laws: Part I
1998
4
Amendment to the All India Council for Technical Education Act, 1987 (Act No. 52 of 1987)
1998
5
Central Vigilance Commission and Allied Bodies.
1998
6
Review of functioning of Central Administrative Tribunal, Customs, Excise and Gold (Control) Appella
1998
7
The Code of Civil Procedure (Amendment) Bill, 1997
1998
8
The Indian Divorce Act, 1869 (Act IV of 1869)
1998
9
Free and Compulsory Education for Children
1998
10
The Corrupt Public Servants (forfeiture of property) Bill.
1999
11
The Patents (Amendment) Bill, 1998.
1999
12
The Hire-Purchase Act, 1972
1999
13
Amendment of Army, Navy and Air Force Act.
1999
14
Reform of the Electoral Laws
1999
15
The Biodiversity Bill, 2000
2000
16
Review of Rape Laws
2000
17
Prevention of Terrorism Bill, 2000
2000
18
Property Rights of Women: Proposed Reforms Under the Hindu Law
2000
Allow Cookies!
By using our website, you agree to the use of cookies
cancel
accept
86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
Law Students Network