Sign In/Sign Up
Menu
+
Clients
Back
Get Free Legal Answers
Get Fee Estimates
Find Lawyers
+
Lawyers
Case Diary & Office Manager
Post News & Artilces
Post Jobs & Internships
+
Law Students
Campus Ambassadors
Find Jobs & Internships
Post News & Articles
Resource Sharing
+
Law Schools
Post Admissions
Post Opportunities
Get Law School Rating
Home
Fourth Law Commission (Chairman Mr. Justice J. L. Kapur 1964-1968)
No. of the Report
Subject
Year Of Submission
1
Proposal to include certain Social and Economic Offences in the Indian Penal Code
1966
2
Section 5 of the Central Sales Tax Act, 1956, taxation by the States of Sales in the course of impor
1967
3
Section 30(2) of the Indian Registration Act, 1908-Extension to Delhi.
1967
4
Section 9 of the Code of Criminal Procedure, 1898-Appointment of Sessions Judges, Additional Session
1967
5
Section 44, Code of Criminal Procedure, 1898.
1967
6
Indian Registration Act, 1908.
1967
7
Sections 497, 498 and 499 of the Code of Criminal Procedure, 1898-Grant of bail with condition.
1967
8
The Code of Criminal Procedure, 1898 (Sections 1 to 176).
1967
9
Indian Post Office Act, 1898.
1968
Allow Cookies!
By using our website, you agree to the use of cookies
cancel
accept
86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
Law Students Network