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Sixth Law Commission (Chairman Mr. Justice Dr. P. B. Gajendragadkar 1971-1974)
No. of the Report
Subject
Year Of Submission
1
Civil Appeals to the Supreme Court on a Certificate of Fitness.
1971
2
The Constitution (Twenty-fifth Amendment) Bill,1971.
1971
3
The Trial and Punishment of Social and Economic Offences.
1972
4
Some questions under the Code of Criminal Procedure Bill, 1970.
1972
5
The Proposal for inclusion of agricultural income in the total income for the purpose of determining
1972
6
The Proposal for inclusion of agricultural income in the total income for the purpose of determining
1972
7
Compensation for injuries caused by automobiles in hit-and-run cases.
1972
8
Estate Duty on Property acquired after death.
1972
9
Effect of the Pensions Act, 1871 on the right to sue for pensions of retired members of the public s
1972
10
The Code of Civil Procedure, 1908.
1973
11
Rate of interest after decree and interest on costs under sections 34 and 35, of the Code of Civil P
1973
12
Statutory Provisions as to Notice of suit other than section 80, Civil Procedure Code.
1973
13
Benami Transactions.
1973
14
Structure and Jurisdiction of the Higher Judiciary.
1974
15
Hindu Marriage Act, 1955 and Special Marriage Act, 1954.
1974
16
The General Clauses Act, 1897.
1974
17
Certain problems connected with power of the States to levy a tax on the sale of goods and with the
1974
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