Services

Important Links : Lawsisto has made efforts to provide important links of the legal sector at one place so that it is easy for users to look, remember and use consistently. The objective is to make the research easier, faster and result oriented and that too without having to worry or search too much.

Office Management System : Our Office Management system is specifically designed to cater to the most advanced financial management, document management and case management requirements in all areas of practice while being flexible and reliable at the same time. It has proved to satisfy users even in the most demanding of legal situations.

Appointment Manager : Our Client Appointment Manager schedules hundreds of clients with the help of the appointment scheduling software. The benefits of an appointment scheduling software is to stay on time, not to miss any conflicts or appointments and finally to improve communication between the staff and the clients.

  View/Accept Appointments : Stay organized by synchronizing between tasks and appointments. Accept appointments according to the availability of team members and attorneys. With certain software tools professionals can view and accept appointments as well as manage deadlines for the entire office.

  Appointment Register : An appointment register is maintained to manage appointments, deadlines regarding all cases by sending constant email reminders. You can automatically schedule the right lawyer for each case based on their role in the case. Task lists are created by calculating dates and appointment scheduled accordingly across multiple dates.

Client & Case Manager : This is an excellent service that Lawsisto provides and has developed with extreme detailing. The Court Diary feature reduces time end effort and makes it very easier for the lawyers and other users. Below are the features of this service.

  •   Add A Client

  •   Add A Case

  •   Court Diary

Fee Manager : Running a law firm can be extremely complicated. Besides managing court documents and case studies, accounting and billing is markedly difficult and time consuming. Lawsisto helps Lawyers reduce time and maintain track of your Invoices/Bills. Below are the Fee Manager services.

  •  Send Fee Estimates

  •   Send Invoices

  •   Receive Payments

  •   Fee Tracker

Legal Drafts & Conveyancing : Drafting & Conveyancing is the first requisite of any individual in the legal fraternity. Lawsisto has a huge database of model Drafts & Conveyancing thus making it easier for users by saving time and effort.

 Petitions & Pleadings : Civil, Criminal, Consumer, CAT/Service Matters, Family, Negotiable Instruments, Writs, High Court, Supreme Court, RERA etc.


 Deeds & Drafts : Affidavits, Agreements, Bonds, Company, Deeds, Gift, Internet & Software, Memos, Notices, Sale, Service Agreements, Startups, Wills, Trusts etc.

Legal Library : Lawsisto Legal Library is designed to cater to the needs of lawyers, students, law clerks and judges or for that matter anyone who is interested in Indian law. We strive keep the recent information and remain up-to-date. Below are the Legal Library services.

  •  Central Acts

  •  State Acts

  •  Law Commission Reports

  •  Indian Constitution

  •  IPC

  •  CPC

  •  CrPC

  •  E-Law Dictionary

  •  Legal Maxims

Legal Research : Legal Research is the process through which information is identified and retrieved to make legal decisions. Practically every lawsuit whether a criminal case, appeal or legal process all involve some legal research. Although legal research varies from country to country, it generally involves firstly finding primary sources or primary authority in a given case, secondly secondary authorities like law reviews and legal dictionaries and encyclopedias and thirdly searching for non legal sources for supporting information.

Lawsisto provides users with the following Online Legal Research Material

  •  Supreme Court of India Judgments

  •  All High Court Judgments

  •  Historical Courts Judgments

  •  Tribunals & Commissions Judgments

  •  Foreign Court Judgments

Articles & Reports : Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

Articles : Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  Articles :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  Journals :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

Reports : Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  All India Reports :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  Law Commission Reports :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

News & Notifications : Lawsisto has in housed journalist teams that cover legal news across the world and bring the same to the users of Lawsisto. Apart from this, users can find latest Supreme Court judgments and other important notification in our latest news web page.

Our News & Notifications web page is a free access to public and covers the below

  •  Latest Global legal News

  •   Latest Supreme Court Judgments

Alerts : Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  SMS Alerts :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  Whatsapp Alerts :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.

  Email Alerts :Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla. Lorem ipsum dolor sit amet, consectetur adipiscing elit. Quisque rutrum pellentesque imperdiet. Nulla lacinia iaculis nulla.


Why Lawsisto?

Lawsisto is India only legal assistant platform with majority lawyers using the services. We are an exclusive online tool providing complete solutions to Lawyers. Our tailor-made and best suiting Office Manage System helps lawyers reduce their work considerably. The Court Diary and Case Management Software/Access is advanced and user friendly which provides you with ultimate user experience. Besides this, Lawsisto also helps Lawyers with various drafts of Petitions, Conveyancing, and access to Legal Library which has Central Acts, State Acts, Law Commission Reports etc. Our Legal Research helps you with up to date Judgments of Supreme court and High Court of India and other countries.

Lawsisto also connects the Lawyers with the clients through the search platform and assists Lawyers in fixing appointments, coordinating for case fee payments and other virtual legal assistance services.