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The Supreme Court issued a notice on petition seeking transfer of a case to the Central Bureau of Investigation (CBI) which was filed against the BJP MLA Sushil Singh for the murder of Ram Bihari Chaubey. The petition was filed by Mr. Amar Nath Chaubey, son of Ram Bihari Chaubey wherein, he challenged the rejection of the plea by the Allahabad High Court.
It was submitted by Chaubey that
Thus, in light of all the above arguments, he contended that the investigation was not held in a fair manner and therefore the case must be transferred to the CBI due to the political influence of the accused.
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