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The Supreme Court directed the centre to respond to the suggestions given by Vidhi Centre for Legal Policy for treatment and rehabilitation of those affected by leprosy, and for ensuring that such people are not discriminated against. The matter will be heard after six weeks and all the States have also been asked to file their response with regard to the steps taken keeping in view the constitutional goal.
The Suggestions were filed pursuant the direction of the court in its order and Vidhi had consulted with The Leprosy Mission Trust India (TLMTI), the National Centre for Promotion of Employment for Disabled People (NCPEDP) and other organisations working in this area in different states.
The suggestions included
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