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As recommended by the supreme court collegium seven additional judges of Gauhati High Court get appointed as Permanent Judges.
The collegium comprises Chief Justice of India Ranjan Gogoi, Justice MB Lokur and Justice Kurian Joseph who recommended the additional judges to be made permanent. The seven additional judges are Lanusungkum Jamir,Manash Ranjan Pathak,Achintya Malla Bujor Barua,Kalyan Rai Surana,Prasanta Kumar Deka ,Nelson Sailo ,Ajit Borthakur.
The resolution clarifies on certain notes or allegations received by the office of the Chief Justice of India, but conclude absence of ant prima facie substance in these complains. It also clarifies that Justice Lanusungkum Jamir, who hails from Gauhati High Court but was recently transferred to Manipur High Court, would continue to function in that High Court.
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