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Mismanagement of solid waste, sewerage and system and resulting pollution of watercourse Yamuna stares the town of Agra and also the eco-sensitive Taj Trapezium Zone, National Green Tribunal has directed the Uttar Pradesh government to furnish a performance guarantee of Rs 25 crore under the 'Precautionary Principle' to comply with the timelines within the action plans for water supply &waste management etc.
A bench headed by NGT Chairperson Justice Adarsh Kumar Goel said,
The Tribunal further directed State of Uttar Pradesh to furnish a performance guarantee within the total of Rs. 25 crores to the satisfaction of the Central Pollution control panel to befit the timelines within the action arrange to be submittedwithin one month.
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