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In the Haryana Judicial Services examination where after advertisement for post of Civil Judge (Junior Division) more than 14,000 appeared in the preliminary examination for 107 Vacancies. Out of whom 1,195 candidate cleared prelims and appeared for mains examination. However, in the mains result declared on 11th April, out of 1,195 only 9 Candidates were found fit for the viva-voce.
The current petition was filed by some of the candidates who raised questions on the evaluation method adopted in the evaluation process. The registrar general of the Haryana HC in his representation placed the mains examination’s evaluation scripts before the court. The court in its order stayed upon the appointments of posts without leave of court and appointed Justice A.K. Sikri to look into the answer scripts so to ascertain that whether evaluation undertaken should be accepted by the court.
At the discretion of Justice Sikri selected answer scripts can be sent for further evaluation the court ordered. The matter is further listed after summer vacation for further hearing.
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