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The Karnataka High Court has issued a circular directing the judges in the state that use of mobile phone wild on the Dias should be stopped.
Also in the same the high court give a direction to not to use social media application such as WhatsApp, Facebook , Skype exedra during the court hours for their personal or official communications.
Major step will be taken if anyone violates the order in the circular. The circular issued person to administrative order of Karnataka High Court chief justice States.
The directions given in the circular reads as, "All the judicial officers in the state are hereby directed not use mobile phones in any manner by sitting on the Dias and not to use any social media such as WhatsApp, skype, Facebook etc. during the court hours for personal or any official communication. Any lapse will be seriously viewed."
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