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Kuljeet Kaur, a 60 year old Supreme Court lawyer was found dead at her resident in Noida, with her hands and legs tied up and her mouth gagged with a piece of cloth. She was married to Navjot Singh, a retired Army officer and was fighting a property dispute case in Supreme Court against her own family. She had hired a married couple one week ago as domestic helps, but the duo is missing since the incident came to light. A Honda City car of Kaur that was parked at her residence is also missing. Strongly condemning this murder the Honourary Secretary of the Supreme Court Bar Association has written a letter to the Chief Minister of Uttar Pradesh Yogi Adityanath seeking appropriate measures to protect the lives of the Advocates in the State. It also reads that it is less than a month since Ms. Darvesh Yadav, First Women Chairman, was murdered in the Bar Association of Agra. The State should take serious measures to control the deteriorating law and order situation. This murder exposes the serious slackness in law and order prevailing in the State.
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