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States like Gujarat and Rajasthan are still not in a mood to allow the release of the movie Padmavat despite the Hon’ble Supreme Court giving a green signal to allow the movie to be released all over India. The Rajasthan government has decided to put a review petition in the SC to reconsider its decision on allowing the movie to be released.
While the owners of theatres and multiplexes in Gujarat have decided against exhibiting the movie following threats of disruption from outfits such as the Rajput Karni Sena The State government had formally issued an order earlier this week prohibiting the film’s screening, citing the law-and-order situation and public interest., Later in the day Rajasthan home minister met leaders of the Rajput Karni Sena at the State Secretariat.
“We would also like the erstwhile royal family of Mewar to move to the court, as this will strengthen our case,” he said adding that the petition would be moved by Monday or Tuesday.
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