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National Fish Market Forum which is a national confederation of various state fish market associations has taken offence on a recent comment made by Justice Chandrachud with regard to “Justice Loya” case. While hearing a PIL in the present matter on Feb 5, hearing Senior Advocate Dushyant Dave and Pallav Shishodia, Justice Chandrachud had said that the dialogue in court shouldn’t be reduced to that of a fish market. The Fish Market Forum has raised several objections to such statement. They have said that the utterance of the given phrase by the Hon’ble judge amounts to disrespect of the total fishermen community. The community has further asked that what was the need by the Hon’ble judge to make such comment and that whether the activities of fish market should be displayed in such a bad taste. The community has further demanded the Justice to withdraw the remarks, in their press statement released on 6th of February.
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