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On Thursday, The US Civil Rights Group filed a case against the President for firing Pepper Balls and tear gases to protestors who were demonstrating peacefully outside The White House.
The Police Officers backed off the protestors when Trump was going to a nearby church for a photo. The Protestors were protesting peacefully but in order to move them from the President's Way, Police used Smoke Bombs and Pepper Balls which raised the controversy and a case was filed against the President of the United States.
The Church was vandalized with Graffiti on Sunday Evening. Trump visited the church and posed with a Bible, praying for peace across the nation. In order to do this, he moved the protestors and made his way to the church which raised the outrage.
The American Civil Liberty's Union Said that Police conducted a coordinated and unprovoked charge into the crowd of demonstrators and deployed several rounds of chemical irritants, rubber bullets, and sound cannons.
The Church which was vandalized, St John's Episcopal Church was right next to the White House, Facing it. It has been the centre of Protest from the date. On Sunday, the Church was defaced with graffiti paintings and later on, was set on fire.
The protest in the United States is related to the killing of an African- American man, George Floyd by The Minnesota State Police.
Attorney General Bill Barr on Thursday defended security forces and said clearing the protestors were not linked to Trump walking to the church.
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