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The Telangana high court that is far ahead of many high courts most likely the leader, in running advanced courts in the nation has felt free to begin taking the innovation to the entryway steps of lawyers. The Telangana high court launched the mobile video conference. On Monday Justice Ravendra Singh Chauhan ( chief justice Telangana) Inaugurate
The Mobile video conference. At the point when the office was Inaugurated Principle District Judge and District collector ( who provide his van ) were introduced. The program was launched digitally, in the presence of Justice P Naveen Rao, Administrative Judge of the Warangal District, today at 10:00 am. It will improve availability to courts, and furthermore address the troubles communicated by specific Advocates in participating in Video-conferencing. The 'mobile video conference’ van will go to the territories of lawyers and they need to simply get into the van equipped with video conference system and argue their case. So as to encourage Advocates, who don't approach the Virtual Courts from their separate home workplaces the idea of Mobile Video Conference Facility has been presented by the High Court.
On Account of COVID 19 cases in the state of Telangana, all the courts have taken up only urgent matters through video conferencing however, some of the advocates have been expressing difficulty in participating in video conferencing in order to facilitate. Advocates who do not have access to the virtual courts from their respective homes introducing by the high court. The mobile van will go to the remote places of the town so that the advocated residing in that vicinity can make use of the facility and address the virtual court the district collector has provided a mobile van with the required infrastructure to facilitate the “mobile video conference facility”
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