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Justice Krishna Murari of Allahabad High Court has been delegated as the Chief Justice of the Punjab and Haryana High Court through a notification issued on 31 May. The proposal had been made by the Supreme Court collegium in April this year. While prescribing him, the Collegium had noticed that currently there is just a single Chief Justice from the Allahabad High Court, in spite of it being the biggest High Court in the nation. It had additionally elucidated that it didn't prescribe Justice Dilip Gupta for the arrangement despite the fact that he was higher ranking than Justice Murari in perspective of the way that Justice Gupta is set to demit office on 6 June. The Center had, notwithstanding, neglected to advise the proposal in time, with Chief Justice S.J. Vazifdar having resigned on 3 May. It had then designated Justice A.K. Mittal as Acting Chief Justice of the High Court through a notification issued late night on 3 May, putting a conclusion to the vulnerability at the High Court.
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