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The Supreme Court on Wed has refused to grant interim bail to opposed -Sikh riots co-convict Mahendra Singh Yadav on the bottom of being tested positive for COVID nineteen and deteriorating health conditions.
Yadav has shrunken COVID and is presently in a medical care unit (ICU) of Lok Nayak Hospital in Delhi, argued that his relatives aren't being allowed to go to him at the hospital and he ought to be granted interim bail to change his relations to require appropriate steps given his deteriorating health.
WHO IS MAHENDRA SINGH YADAV
Yadav was sentenced to 3 years imprisonment by the tribunal in a pair of013 for his role within the 1984 anti-Sikh riots in Delhi within which quite 2,700 Sikh persons were massacred within the aftermath of the assassination of then prime minister Mrs. Gandhi by her bodyguards. Yadav was condemned for the offense of disorder by the tribunal and sentenced to 3 years in jail. The conviction and sentence were upheld by the Delhi judicature in December 2018.
The bench of Indira Banerjee and BR Gavai, JJ has refused to grant interim bail to Mahendra Singh Yadav, co-convict within the anti-Sikh riots case. Yadav had wanted bail on account of being found to be COVID-19 positive.
Solicitor General metric linear unit Nataraj conjointly told the Court that “all the patients are given equal treatment and there's no discrimination of the petitioner or the members of his family on the bottom of the captivity of the petitioner.”
“There is not any supply from the family to shift the petitioner to the other hospital. there's not even a whisper within the petition that any differential treatment is meted to the patient or his relatives on the bottom of the captivity of the petitioner,” the court same whereas dismissing the plea.
The Supreme Court had, on May 13, rejected the plea for interim bail filed by former Congress MP and a distinguished convict within the 1984 riots cases, Sajjan Kumar. Kumar had conjointly wanted interim bail on health grounds however the court turned down the plea stating that Kumar failed to need immediate hospitalization as per the study submitted by All India country Institute of Medical Sciences, New Delhi.
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