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Telangana High Court on Wednesday pushed for banned of online classes in the private schools. The suit/claim was filed by Hyderabad School Parents' Association.
The petitioner's counsel brought matter to the court and claims it was illegal to start classes without even starting of academic year , He explained that there was so serious injustice held with poor students in regard of online classes.
"Will everyone have the financial burden in regards of buying laptops and smartphones?" the High Court queried this occasion.
The advocate(lawyer) government of india has brought the matter same for the attention of the DEOs.
No clear policy on online classes:
The High Court has issued notices to state government for reminding government has not made clear cut policy on online classes due to which it causes various students suffered .
The PIL was filed by HSPA regarding conduct of Online Classes last week has been heard today.
The division bench consist of Chief Justice issued notices to Telangana Education programme Department and state Government asking about decision in regard of policy making in online classes.
Court notes has been issued to underprivileged students with all due respect in regard of online conduct classes .
The court has also made observations in plight of financially deprived students. The government pleader has been notified for no such decision or guidelines issued till in regards of online classes.
The court has made an observation that the petitioner has been rightfully pointed out the burden of parents for having more than one child has put an additional financial burden and also burden of children to made them sit with full uniform for online classes .
No online classes to be conducted :
Further, the proceedings assured that no such online classes should be conducted and if any online classes conducted for collection of fees by abide of GO 47, parents should inform concerned DEO and the DEO should took an appropriate legal action on schools who were violating the rules GO.
The court has also noted that it’s very pathetic to conduct online classes for nursery till lower graded children's.
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