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While discussing the petition filed by Mr. Arun Kumar, the court discussed the matter relating to the road safety with MR. D. Senthil Pandiyan, Secretary (Transport) of Uttarakhand. Several direction were issued by Justice Rajiv Sharma, relating to the measures that has to be implemented by the transport authority of the state. One of the several directions was regarding the removal of designations or description of office on government/private vehicles. Designations like police, doctors, journalists and army are also strictly prohibited on private vehicles. This direction has to be implemented within 72 hours. Under the ambit of the following direction judicial officers are also covered.
Several other direction issued by the court are as follows:
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