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      • Code of Civil Procedure, 1908
        • Part I
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      • IPC, 1860
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      • CrPC Act, 1973
        • Chapter I
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        • Chapter IV B
        • Chapter V
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        • CHAPTER VII
        • Chapter VII A
        • Chapter XIII
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Bandaru and Bandaru advocates

 9 Years Experience

 National Human Rights Matters  (Show More)

 Sahakara nagar, Bangalore

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Pranay Kumar Sinha

 20 Years Experience

 National Human Rights Matters  (Show More)

 Bariatu , Ranchi

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PANKAJ KUMAR SHARMA

 9 Years Experience

 National Human Rights Matters  (Show More)

 Karchhana , Allahabad

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Naman Gupta

 7 Years Experience

 National Human Rights Matters  (Show More)

 Saket (South Delhi), South Delhi

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Lakhansingh chandel

 7 Years Experience

 National Human Rights Matters  (Show More)

 Indore R.S.S.Nagar , Indore

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Advocate Payal Arora

 6 Years Experience

 National Human Rights Matters  (Show More)

 Andheri , Mumbai

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Markondaiah Chiluveru

 27 Years Experience

 National Human Rights Matters  (Show More)

 Vijayawada , Krishna

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Kunal Purohit

 3 Years Experience

 National Human Rights Matters  (Show More)

 Jalori Gate , Jodhpur

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C.R. Shivani

 3 Years Experience

 National Human Rights Matters  (Show More)

 Uppuguda , Hyderabad

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Akshaya Kumar Nanda

 17 Years Experience

 National Human Rights Matters  (Show More)

 Bhubaneswar Court , Khorda

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Anupam Gupta

 5 Years Experience

 National Human Rights Matters  (Show More)

 Ardely Bazar , Varanasi

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Srinivas p

 17 Years Experience

 National Human Rights Matters  (Show More)

 Gopalapatnam , Vizag

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Adv.Sayed Zain Inamdar Sadat

 3 Years Experience

 National Human Rights Matters  (Show More)

 Bijapur , Bijapur(KAR)

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BANDARU AND BANDARU ADVOCATES (BANGALORE)

 39 Years Experience

 National Human Rights Matters  (Show More)

 Sahakara nagar, Bangalore

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Tushar Suman Thaker

 31 Years Experience

 National Human Rights Matters  (Show More)

 Russel Street , Kolkata

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Mahtab Alam

 9 Years Experience

 National Human Rights Matters  (Show More)

 Hathwa , Gopalganj

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Lawyer V. K. ARYA (ARYA Professional)

 7 Years Experience

 National Human Rights Matters  (Show More)

 Samastipur , Samastipur

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Sharanagouda S Patil

 16 Years Experience

 National Human Rights Matters  (Show More)

 Vijayanagar (Bangalore), Bangalore

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mousomee shome

 6 Years Experience

 National Human Rights Matters  (Show More)

 Kasba (Kolkata), Kolkata

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Sachin Gupta

 14 Years Experience

 National Human Rights Matters  (Show More)

 Lucknow Chowk , Lucknow

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Shivam Dwivedi Advocate

 5 Years Experience

 National Human Rights Matters  (Show More)

 Kannauj , Kannauj

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Ujwal Phasate

 10 Years Experience

 National Human Rights Matters  (Show More)

 Ajni , Nagpur

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Shailesh Jain, Advocate

 19 Years Experience

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 Sola , Ahmedabad

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Sherry Legal

 17 Years Experience

 National Human Rights Matters  (Show More)

 Ernakulam High Court , Ernakulam

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Kumar Abhimanyu Pratap

 20 Years Experience

 National Human Rights Matters  (Show More)

 Patna High Court , Patna

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Manoj Kumar Gautam

 4 Years Experience

 National Human Rights Matters  (Show More)

 Kosi Kalan , Mathura

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D GANGADHAR PATNAIK

 15 Years Experience

 National Human Rights Matters  (Show More)

 Alwal , Hyderabad

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Mohd Faris

 3 Years Experience

 National Human Rights Matters  (Show More)

 Delhi High Court , Central Delhi

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Anurag S Bhalotia

 8 Years Experience

 National Human Rights Matters  (Show More)

 Nagpur City , Nagpur

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ajaysinh

 14 Years Experience

 National Human Rights Matters  (Show More)

 Sapar , Rajkot

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Sumathi

 25 Years Experience

 National Human Rights Matters  (Show More)

 Vasanthanagar , Bangalore

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ANOOP NATH PANDEY

 23 Years Experience

 National Human Rights Matters  (Show More)

 Ramapura , Varanasi

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Pritam Borah

 3 Years Experience

 National Human Rights Matters  (Show More)

 Jorhat , Jorhat

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Santhana Associates

 13 Years Experience

 National Human Rights Matters  (Show More)

 High Court Building (Chennai), Chennai

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Navnath kokane

 6 Years Experience

 National Human Rights Matters  (Show More)

 Thane , Mumbai

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A.K.Nanda Advocate and associate

 17 Years Experience

 National Human Rights Matters  (Show More)

 Khandagiri , Khorda

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Raje Ram Kaushik

 7 Years Experience

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 Kurukshetra , Kurukshetra

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sreenath assocaites

 19 Years Experience

 National Human Rights Matters  (Show More)

 High Court (Hyderabad), Hyderabad

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A. Raghuraman

 4 Years Experience

 National Human Rights Matters  (Show More)

 Tambaram East , Kanchipuram

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TPL LAW FIRM

 19 Years Experience

 National Human Rights Matters  (Show More)

 Chennai G.P.O. , Chennai

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Rajendra Nath Dikshit

 2 Years Experience

 National Human Rights Matters  (Show More)

 Gurgaon Sector 45 , Gurgaon

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devendra vyas

 17 Years Experience

 National Human Rights Matters  (Show More)

 Jhotwara , Jaipur

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Adv Girdhari Lal Chaurasia

 30 Years Experience

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 Raja Mandi , Agra

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RAVI RANJAN

 6 Years Experience

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 Shahdara , East Delhi

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a.k.shrivastav

 13 Years Experience

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 Khatiwala Tank , Indore

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Rahul Mishra

 6 Years Experience

 National Human Rights Matters  (Show More)

 Gomtinagar , Lucknow

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Mahalakshmi Sivalingam

 10 Years Experience

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 Velacheri , Chennai

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Ajitkumar H.Deshpande

 24 Years Experience

 National Human Rights Matters  (Show More)

 Hubli Navanagar , Dharwad

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Himanshu Srivastava

 11 Years Experience

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 Gomtinagar , Lucknow

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Tuluva Shivaprasad

 25 Years Experience

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 Tapovanagar , Ananthapur

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Prasad sudhakar Bhosale

 2 Years Experience

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 Hadapsar , Pune

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Advocate Sonu Singh

 4 Years Experience

 National Human Rights Matters  (Show More)

 Narela , North West Delhi

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Adv.Ambrose Leo

 9 Years Experience

 National Human Rights Matters  (Show More)

 Whitefield , Bangalore

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Vijay Senthil Kumar.P

 8 Years Experience

 National Human Rights Matters  (Show More)

 Tenkasi , Tirunelveli

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Bhavani kolle

 7 Years Experience

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 Narayanguda , Hyderabad

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Rajeev Yadav & Associates

 18 Years Experience

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 Shyam Nagar (Kanpur Nagar), Kanpur

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NATARAJ

 13 Years Experience

 National Human Rights Matters  (Show More)

 Shimoga , Shimoga

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DURGA PRASAD JENA

 18 Years Experience

 National Human Rights Matters  (Show More)

 Chandinchowk , Cuttack

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Vasavi sridevi

 11 Years Experience

 National Human Rights Matters  (Show More)

 High Court Building (Chennai), Chennai

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Parimal Redkar

 5 Years Experience

 National Human Rights Matters  (Show More)

 Panaji , North Goa

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Vivek Kumar srivastava

 2 Years Experience

 National Human Rights Matters  (Show More)

 Allahabad High Court , Allahabad

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Jose Jacob Olakkengil

 35 Years Experience

 National Human Rights Matters  (Show More)

 Indiranagar (Bangalore), Bangalore

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Gaurav Saini

 6 Years Experience

 National Human Rights Matters  (Show More)

 Naya Gaon (Mohali), Mohali

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Muralikrishnan

 7 Years Experience

 National Human Rights Matters  (Show More)

 Chepauk , Chennai

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Advocate R K Shukla

 17 Years Experience

 National Human Rights Matters  (Show More)

 George Town , Allahabad

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Adv Abhay Rajesh Gupta

 4 Years Experience

 National Human Rights Matters  (Show More)

 Amravati , Amravati

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Maninderjit Singh

 4 Years Experience

 National Human Rights Matters  (Show More)

 High Court (Chandigarh), Chandigarh

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Dharmendra kumar paswan

 15 Years Experience

 National Human Rights Matters  (Show More)

 Patna High Court , Patna

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S.K.SHARMA, Advocate

 5 Years Experience

 National Human Rights Matters  (Show More)

 Ballabgarh , Faridabad

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Advocate Manisha Srivastava

 17 Years Experience

 National Human Rights Matters  (Show More)

 Jankipuram Extension , Lucknow

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VISHNU VARDHAN

 3 Years Experience

 National Human Rights Matters  (Show More)

 Hyderabad G.P.O. , Hyderabad

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Shaifali gaur

 4 Years Experience

 National Human Rights Matters  (Show More)

 Faridabad Sector 12 , Faridabad

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Manoj Kumar

 10 Years Experience

 National Human Rights Matters  (Show More)

 Ernakulam , Ernakulam

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Shailesh Kumar

 10 Years Experience

 National Human Rights Matters  (Show More)

 Doranda , Ranchi

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Dr Pankaj Kumar & Associate

 5 Years Experience

 National Human Rights Matters  (Show More)

 C.V.Raman Nagar , Bangalore

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GURURAJ KULKARNI

 9 Years Experience

 National Human Rights Matters  (Show More)

 Gulbarga H C C B , Gulbarga

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Advocate Anupam Roy

 6 Years Experience

 National Human Rights Matters  (Show More)

 Kasba (Kolkata), Kolkata

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Advocate Mohit Awana

 9 Years Experience

 National Human Rights Matters  (Show More)

 Noida , Gautam Buddha Nagar

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Sk Noor Mozrsam

 22 Years Experience

 National Human Rights Matters  (Show More)

 Bhadrak Court , Bhadrak

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Vikas Malik

 5 Years Experience

 National Human Rights Matters  (Show More)

 Delhi High Court , Central Delhi

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Soumya Kundu

 20 Years Experience

 National Human Rights Matters  (Show More)

 Esplanade , Kolkata

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Ramakant Mishra

 27 Years Experience

 National Human Rights Matters  (Show More)

 Shanker Nagar , Raipur

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Anjaneyulu Cherukuri

 8 Years Experience

 National Human Rights Matters  (Show More)

 Amaravathi , Guntur

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GANESH SINGH

 5 Years Experience

 National Human Rights Matters  (Show More)

 Saket (South Delhi), South Delhi

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Krishan Mohan Sethi

 21 Years Experience

 National Human Rights Matters  (Show More)

 New Courts , Ludhiana

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Adarsh Verma

 3 Years Experience

 National Human Rights Matters  (Show More)

 Mayur Vihar Ph-I , East Delhi

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arnab kumar banerjee

 4 Years Experience

 National Human Rights Matters  (Show More)

 Dumdum , Kolkata

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Adv Ganesh S. Gupta

 2 Years Experience

 National Human Rights Matters  (Show More)

 Pune , Pune

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L.SHANKARANARAYANA

 22 Years Experience

 National Human Rights Matters  (Show More)

 Girinagar (Bangalore), Bangalore

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Geetha Associates

 7 Years Experience

 National Human Rights Matters  (Show More)

 Nallakunta , Hyderabad

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rahul kaushik

 7 Years Experience

 National Human Rights Matters  (Show More)

 Gurgaon , Gurgaon

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Raghu Rajegowda

 2019 Years Experience

 National Human Rights Matters  (Show More)

 Mahatma Gandhi Road , Bangalore

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CHAITANYA LIMBACHIYA

 3 Years Experience

 National Human Rights Matters  (Show More)

 Mandvi (Vadodara), Vadodara

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Pavananjaya

 13 Years Experience

 National Human Rights Matters  (Show More)

 Kodiyalbail , Dakshina Kannada

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Challa Sai Krishna Reddy

 6 Years Experience

 National Human Rights Matters  (Show More)

 Balajinagar , Nellore

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V..P.Shamsudheen

 20 Years Experience

 National Human Rights Matters  (Show More)

 ,

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Satish Kumar Rai

 2 Years Experience

 National Human Rights Matters  (Show More)

 Saket (South Delhi), South Delhi

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Rajasekhar Boyapati

 38 Years Experience

 National Human Rights Matters  (Show More)

 Anantapur , Ananthapur

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NISHIT GAG

 8 Years Experience

 National Human Rights Matters  (Show More)

 Meerut City , Meerut

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vinay kumar pandey

 16 Years Experience

 National Human Rights Matters  (Show More)

 Maharajganj MDG , Maharajganj

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Adv Krishna gopal yadav

 7 Years Experience

 National Human Rights Matters  (Show More)

 Gomtinagar , Lucknow

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Dr Jitendra k Jain Advocate

 13 Years Experience

 National Human Rights Matters  (Show More)

 Lashkar City , Gwalior

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Nitin sonare

 10 Years Experience

 National Human Rights Matters  (Show More)

 Katolroad , Nagpur

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Adv Tarun Pant

 3 Years Experience

 National Human Rights Matters  (Show More)

 Jankipuram , Lucknow

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THE CHAMBER OF LAW (DARBHANGA)

 11 Years Experience

 National Human Rights Matters  (Show More)

 Laheriasarai Court , Darbhanga

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PREETI SAGAR

 3 Years Experience

 National Human Rights Matters  (Show More)

 Manjalpur , Vadodara

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Debashis Sur

 25 Years Experience

 National Human Rights Matters  (Show More)

 Ulubari , Kamrup

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SINGARAM VIDYASAGAR SELVARAJ

 4 Years Experience

 National Human Rights Matters  (Show More)

 Vadgaon Sheri , Pune

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Ashwini Guggalla

 4 Years Experience

 National Human Rights Matters  (Show More)

 Toli Chowki , Hyderabad

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Sri Shyam Jyoti Legal Chamber

 20 Years Experience

 National Human Rights Matters  (Show More)

 Ranchi Court , Ranchi

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Jamal Sait

 2 Years Experience

 National Human Rights Matters  (Show More)

 Nayandahalli , Bangalore

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K MONDAL

 9 Years Experience

 National Human Rights Matters  (Show More)

 Tollygunge , Kolkata

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Aditya Giri

 2 Years Experience

 National Human Rights Matters  (Show More)

 IP Extension , East Delhi

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Pazhanivel. T

 19 Years Experience

 National Human Rights Matters  (Show More)

 Chennai G.P.O. , Chennai

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KAMALIKA SAMADDER

 4 Years Experience

 National Human Rights Matters  (Show More)

 New Delhi G.P.O. , New Delhi

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Toprani Law Firm

 9 Years Experience

 National Human Rights Matters  (Show More)

 Galleria DLF-IV , Gurgaon

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Daryl Menezes

 2019 Years Experience

 National Human Rights Matters  (Show More)

 Subhash Nagar (West Delhi), West Delhi

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Pranav Law Firm

 17 Years Experience

 National Human Rights Matters  (Show More)

 R.S.Puram South , Coimbatore

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CVC & Associates

 20 Years Experience

 National Human Rights Matters  (Show More)

 Malakpet Colony , Hyderabad

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Sharat Chandra .A

 5 Years Experience

 National Human Rights Matters  (Show More)

 Manikonda , Hyderabad

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Gunturi Chandra Mouli

 20 Years Experience

 National Human Rights Matters  (Show More)

 Eluru , West Godavari

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Pranay Kumar Sinha

 20 Years Experience

 National Human Rights Matters  (Show More)

 Gaya , Gaya

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KISHAN RETD JUDGE

 34 Years Experience

 National Human Rights Matters  (Show More)

 Malleswaram , Bangalore

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Mohd shanoor

 3 Years Experience

 National Human Rights Matters  (Show More)

 Banjara Hills , Hyderabad

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Lex GR The Law Firm

 3 Years Experience

 National Human Rights Matters  (Show More)

 Laxmi Nagar (East Delhi), East Delhi

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Advocates

 9 Years Experience

 National Human Rights Matters  (Show More)

 Bangalore City , Bangalore

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vira law chambers

 4 Years Experience

 National Human Rights Matters  (Show More)

 Marripalem Vuda Colony , Vizag

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pandey and wagh associates (Advocates & Compa

 9 Years Experience

 National Human Rights Matters  (Show More)

 Churchgate , Mumbai

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Swadha kumari

 5 Years Experience

 National Human Rights Matters  (Show More)

 Indira Nagar (Lucknow), Lucknow

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S.jaikumar

 3 Years Experience

 National Human Rights Matters  (Show More)

 Velur (Namakkal) , Namakkal

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Kamalakshana Legal Solutions

 6 Years Experience

 National Human Rights Matters  (Show More)

 Ghodbander , Thane

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Argus Lawyers Syndicate

 5 Years Experience

 National Human Rights Matters  (Show More)

 Naya Tola (Patna), Patna

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M. K. Viswanath

 5 Years Experience

 National Human Rights Matters  (Show More)

 Mambalam R.S. , Chennai

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ARUNANGSHU DAS

 13 Years Experience

 National Human Rights Matters  (Show More)

 Strand Road , Kolkata

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anil kumar singh

 8 Years Experience

 National Human Rights Matters  (Show More)

 Doranda , Ranchi

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Niti Bodh

 6 Years Experience

 National Human Rights Matters  (Show More)

 Ramesh Nagar , West Delhi

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