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Sections | Particulars |
---|---|
Chapter IX | ORDER FOR MAINTENANCE OF WIVES. CHILDREN AND PARENTS |
105L | Application of this Chapter |
Description | The Central Government may, by notification in the Official Gazette, direct that the application of this Chapter in relation to a contracting State with which reciprocal arrangements have been made, shall be subject to such conditions, exceptions or qualifications as are specified in the said notification. |
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