Allow Cookies!
By using our website, you agree to the use of cookies
Sections | Particulars |
---|---|
Chapter VI | Processes To Compel Appearance |
58 | Police to report apprehensions |
Description | Officers in charge of police stations shall report to the District Magistrate, or, if he so directs, to the Sub-divisional Magistrate, the cases of all persons arrested without warrant, within the limits of their respective stations, whether such persons have been admitted to bail or otherwise. |
86540
103860
630
114
59824