Corporate Risk Auditor & Arbitrator
(Ex Advocate Supreme Court & High Court of India)
India's 1st established Corporate Risk & Scandal Proofing Expert



India's 1st established Corporate Scandal Proofing Expert & Troubleshooter
Preventing Corporates & High Profiles from Money Laundering, White Collar Crimes, Insider Tradings, High Risks and from scanner of CBI, ED, IT, SFIO etc.