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[   ]1726737169SEBI_comittee_17_2024_.pdf2024-09-19 09:12 213K 
[   ]1723807056whitecode.legal.pdf2024-08-16 11:17 660K 
[   ]1722602422RISHIKESH_ORIGINAL_AADHAR_CARD.pdf2024-08-02 12:40 957K 
[   ]1722602422EN806488_E-SanadIdCard__1_.pdf2024-08-02 12:40 337K 
[   ]1722602422EN806488_E-SanadCertificate.pdf2024-08-02 12:40 2.6M 
[   ]1715570037adhar_ect.pdf2024-05-13 03:13 259K 
[   ]1715570037DOC-20231105-WA0000__1_.pdf2024-05-13 03:13 247K 
[IMG]171557003720020318182404-images-3.jpg2024-05-13 03:13 757K 
[   ]1710421291My_Bio_.pdf2024-03-14 13:01 6.0K 
[IMG]17104212913F20494C-B3C0-4B36-A42C-D6EF58DB7E77.jpeg2024-03-14 13:01 84K 
[IMG]1703753347Rajesh_aadhar_updated_14.9_jpeg.jpg2023-12-28 08:49 860K 
[IMG]1703753347COP_Certificate_of_Practice.jpg2023-12-28 08:49 120K 
[IMG]1696737374IMG_20201205_125014.jpg2023-10-08 03:56 2.4M 
[IMG]1696737374IMG-20201207-WA0040.jpeg2023-10-08 03:56 1.6M 
[IMG]1682497298IMG__1_.jpeg2023-04-26 08:21 137K 
[   ]1682497054EAadhaar.pdf2023-04-26 08:17 620K 
[IMG]1682496842IMG__1_.jpeg2023-04-26 08:14 137K 
[   ]1680310950HVR_VEERESH_Resume__2023_.pdf2023-04-01 01:02 139K 
[IMG]1680310950IMG-20200515-WA0002.jpg2023-04-01 01:02 2.1M 
[IMG]1680310950Screenshot_20230401-063100.png2023-04-01 01:02 455K 
[IMG]1680310949Certificate_of_Practice_-_BCI_1.jpg2023-04-01 01:02 414K 
[IMG]1680310329IMG_20190121_170846.jpg2023-04-01 00:52 2.0M 
[IMG]1680310328IMG_20220301_175508__01.jpg2023-04-01 00:52 655K 
[IMG]1677123391Visiting_Card_3.jpg2023-02-23 03:36 180K 
[IMG]1677123391idcardwithoutattested.jpg2023-02-23 03:36 165K 
[IMG]1677123391enrollment_certificate.jpg2023-02-23 03:36 597K 
[   ]1672845699uttarakhand-hc-451865pdf.pdf2023-01-04 15:21 34K 
[   ]1672673512Vivek_Narayan_Sharma_v_Union_of_India.pdf2023-01-02 15:31 1.8M 
[   ]1672156725Nandita_Sarkar_vs_Tilak_Sarkar.pdf2022-12-27 15:58 206K 
[   ]1671816912Virgina_Shylu_v_Union_of_India.pdf2022-12-23 17:35 312K 
[   ]1671637278Suraj_Arvind_Thakare_vs_State_of_Maharashtra.pdf2022-12-21 15:41 78K 
[   ]1671459425In_Re_An_application_for_bail_.pdf2022-12-19 14:17 48K 
[   ]1671031580Sudeep_Suhas_Kulkarni_and_Anr__vs_Abbas_Bahadur_Dhanani.pdf2022-12-14 15:26 125K 
[   ]1670602215Anup_Disalva_v_Union_of_India.pdf2022-12-09 16:10 146K 
[   ]1670255638murali-krishna-chakrala-447692.pdf2022-12-05 15:53 253K 
[   ]1670175571bombay-hc-3-447492.pdf2022-12-04 17:39 100K 
[   ]1670172592Apnatime_Tech_Pvt__Ltd__and_Anr__vs_Anik_Dev_Nath___Ors_.pdf2022-12-04 16:49 1.3M 
[   ]1669626819Mrinalini_Majumdar_v_Bar_Council_of_India_.pdf2022-11-28 09:13 46K 
[   ]1669301737Starbucks_vs_LOL_Cafe___Anr_.pdf2022-11-24 14:55 857K 
[   ]1669207486601-khaledur-rahman-v-state-of-kerala-18-nov-2022-445185.pdf2022-11-23 12:44 422K 
[   ]1669044765Kush_Kalra_vs_Union_Of_India_on_9_December_2020.PDF2022-11-21 15:32 211K 
[   ]1668793412Swati_Sudhirchandra_Chatterjee_and_ors_v._Vijay_Shankarrao_Talewar_and_ors_Diary_No._35297-2022.pdf2022-11-18 17:43 44K 
[   ]1668593066The_Haryana_State_Co_Operative_vs_M_S_Hanuman_Rice_Mill_And_Anr_on_7_November_2022.pdf2022-11-16 10:04 302K 
[   ]1668447636Lawsisto6.pdf2022-11-14 17:40 112K 
[   ]1668437740950-reliance-industries-ltd-v-vijayan-a-7-nov-2022-444015.pdf2022-11-14 14:55 241K 
[   ]1668267317Lawsisto5.pdf2022-11-12 15:35 10K 
[   ]1668240669POSCO_ACT_Slightest_penetration_will_constitute_aggravated_penetrative_sexual_assault.pdf2022-11-12 08:11 117K 
[   ]1668234488__Smt__Laxmi_Devi_and_ors_v__State_of_UP.pdf2022-11-12 06:28 66K 
[   ]1668234368913-delhi-development-authority-v-damini-wadhwa-4-nov-2022-442713.pdf2022-11-12 06:26 537K 
[   ]1668160239POSCO_ACT_Slightest_penetration_will_constitute_aggravated_penetrative_sexual_assault.pdf2022-11-11 09:50 117K 
[   ]1668101870913-delhi-development-authority-v-damini-wadhwa-4-nov-2022-442713.pdf2022-11-10 17:37 537K 
[   ]1668097094__Smt__Laxmi_Devi_and_ors_v__State_of_UP.pdf2022-11-10 16:18 66K 
[   ]1667992386WHITE_CODE_LOGOs.pdf2022-11-09 11:13 67K 
[IMG]1650702644Guru_Voter_ID.jpg2022-04-23 08:30 557K 
[   ]1649481883scan-08-apr-2022-414329.pdf2022-04-09 05:24 904K 
[   ]1648823344the-court-on-its-own-motion-in-re-the-brutal-incident-of-bogtui-village-rampurhat-birbhum-413047.pdf2022-04-01 14:29 285K 
[   ]1648665215RUSSIA.docx2022-03-30 18:33 14K 
[   ]1648315166the-court-on-its-own-motion-in-re-the-brutal-incident-of-bogtui-village-rampurhat-birbhum-413047.pdf2022-03-26 17:19 285K 
[   ]1648315114the-court-on-its-own-motion-in-re-the-brutal-incident-of-bogtui-village-rampurhat-birbhum-413047.pdf2022-03-26 17:18 285K 
[   ]1648315090the-court-on-its-own-motion-in-re-the-brutal-incident-of-bogtui-village-rampurhat-birbhum-413047.pdf2022-03-26 17:18 285K 
[   ]1648109002KOLKATA_HIGH_COURT.docx2022-03-24 08:03 14K 
[   ]1648096807RUSSIA_WARNS_ABOUT_USING_NUCLEAR_WEAPON1.docx2022-03-24 04:40 13K 
[   ]1646139792MADRAS_HIGH_COURT_JUDGMENT__1_.pdf2022-03-01 13:03 196K 
[   ]1645800651JUDGMENT_COPY_-_TWITTER.pdf2022-02-25 14:50 859K 
[   ]1645333310supreme_court_judgemnet_against_anti_caa_protests.pdf2022-02-20 05:01 47K 
[   ]1645170864Social_Security_Code_2020_Gazette.pdf2022-02-18 07:54 602K 
[   ]1644862611ICJ_judgement.pdf2022-02-14 18:16 310K 
[   ]1644141342519_2021_35_1501_33039_Judgement_01-Feb-2022__1_.pdf2022-02-06 09:55 114K 
[   ]1644130098QResult15.pdf2022-02-06 06:48 3.3K 
[   ]1643871881New_Plea_in_Bombay_High_Court_Seeking_1000_Crore_Compensation_for_Death_from_Vaccine.pdf2022-02-03 07:04 349K 
[   ]1643831727Budget_Speech.pdf2022-02-02 19:55 690K 
[   ]1643821500UAE_Shoots_Down_another_Ballistic_Missile_Fired_by_the_Houthi_Group.pdf2022-02-02 17:05 255K 
[   ]1643732123UAE_Shoots_Down_another_Ballistic_Missile_Fired_by_the_Houthi_Group.pdf2022-02-01 16:15 253K 
[   ]1643719096CANADA_PROTEST.docx2022-02-01 12:38 13K 
[   ]1643704730Equal_Pay_for_Equal_Work.pdf2022-02-01 08:38 256K 
[   ]1643694377MANDAMUS_CASES_HIGH_COURT_SC.pdf2022-02-01 05:46 114K 
[   ]1643648346Equal_Pay_for_Equal_Work.pdf2022-01-31 16:59 251K 
[   ]1643209290215700079842021_5.pdf2022-01-26 15:01 186K 
[   ]164295185515692_2009_37_1502_32676_Judgement_20-Jan-2022.pdf2022-01-23 15:30 347K 
[   ]164244374512261_2021_34_21_32540_Order_17-Jan-2022.pdf2022-01-17 18:22 36K 
[   ]1642338366Section_149_IPC_Judgement.pdf2022-01-16 13:06 219K 
[   ]1642097950Child_welfare_judgement.pdf2022-01-13 18:19 162K 
[   ]1642089603lawsistosupportingdoc2.pdf2022-01-13 16:00 165K 
[   ]1641976299CWP_3575_2003_25_07_2007_FINAL_ORDER.pdf2022-01-12 08:31 304K 
[   ]16419024341640158141727_49576_2021.pdf2022-01-11 12:00 937K 
[   ]1641889992supporting_doc1.pdf2022-01-11 08:33 128K 
[   ]163851126597_2020_LS_Eng.pdf2021-12-03 06:01 125K 
[   ]1638207391Shivanya_Pandey_v__State_of_Uttar_Pradesh_and_Others.pdf2021-11-29 17:36 66K 
[   ]1637899615all-india-trinamool-congress-v-state-of-tripura-nov-25-404729.pdf2021-11-26 04:06 57K 
[   ]1637834073un_bora.pdf2021-11-25 09:54 151K 
[   ]1637758383DRAFT-MEDIATION-BILL-29.10.2021.pdf2021-11-24 12:53 533K 
[   ]163768386227766_2021_34_44_31393_Order_18-Nov-2021.pdf2021-11-23 16:11 36K 
[   ]1637660872Ajay_Jatav_v__State_of_Madhya_Pradesh_and_Another.pdf2021-11-23 09:47 385K 
[   ]1637658981Delhi_HC_fixes_for_final_hearing_pleas_to_recognise_same-sex_marriages_under_law_-_The_Hindu.pdf2021-11-23 09:16 320K 
[   ]1637658953Delhi_HC_fixes_for_final_hearing_pleas_to_recognise_same-sex_marriages_under_law_-_The_Hindu.pdf2021-11-23 09:15 320K 
[   ]1637584087rishipal_vs_state_of_up.pdf2021-11-22 12:28 1.0M 
[   ]1637495064attorney-general-for-india-versus-satish-and-another-404291.pdf2021-11-21 11:44 301K 
[   ]1635604632drparkaviyanrandorsvstateoftamilnadu-403226.pdf2021-10-30 14:37 167K 
[   ]1635571671Raju_v__State_of_Uttar_Pradesh.pdf2021-10-30 05:27 530K 
[   ]1635400117Delhi_HC_Video_Conferencing_Rules.pdf2021-10-28 05:48 1.3M 
[   ]1635333602citizen-consumer-and-civic-action-group-v-union-of-india-402768.pdf2021-10-27 11:20 165K 
[   ]1635331876SS_HAMA.pdf2021-10-27 10:51 138K 
[   ]1635321087bsrpsr.pdf2021-10-27 07:51 308K 
[   ]1635313226Lal_Babu_v__State_of_Uttar_Pradesh-converted.pdf2021-10-27 05:40 73K 
[   ]1635228159N_Jayasree_vs_Cholamandalam_MS_General_Insurance_Company_Ltd-converted.pdf2021-10-26 06:02 561K 
[   ]1634970706State_of_Gujarat_vs_Narayan_Sai.pdf2021-10-23 06:31 217K 
[   ]1634970594Ezazur_Rehman_vs_Saira_Bhanu.pdf2021-10-23 06:29 201K 
[   ]1634724779XXXX_v__Union_of_India_and_Others.pdf2021-10-20 10:12 35K 
[   ]1634724686Default_Bail.pdf2021-10-20 10:11 465K 
[   ]1634552601SSMP.pdf2021-10-18 10:23 128K 
[   ]1634551201Dilip_Patil.pdf2021-10-18 10:00 135K 
[   ]1634539871Rajkumar_Narayan_Tandel_v__State_of_Maharashtra_.pdf2021-10-18 06:51 211K 
[   ]1634371612XYZ_v__State_of_Maharashtra.pdf2021-10-16 08:06 95K 
[   ]1634371396Gujarat_High_Court_Order.pdf2021-10-16 08:03 143K 
[   ]1634282158Medical_Termination_of_Pregnancy__Amendment__Rules__2021.pdf2021-10-15 07:15 1.5M 
[   ]16342820061-converted.pdf2021-10-15 07:13 103K 
[   ]1634218563Orders_of_appointment_of_Shri_M_S_Sahoo_and_02_others_to_be_Judges_of_the_Orissa_High_Court__13.10.2021_-merged__1_.pdf2021-10-14 13:36 110K 
[   ]1634207016Sri_Gagan_Debbarma_vs_The_State_Of_Tripura_on_8_October_2021.PDF2021-10-14 10:23 214K 
[   ]1634206397Sri_Gagan_Debbarma_vs_The_State_Of_Tripura_on_8_October_2021.PDF2021-10-14 10:13 214K 
[   ]1634133727Sarla_Mudgal_Judgement.pdf2021-10-13 14:02 58K 
[   ]163410838840124_2019_13_1501_30579_Judgement_07-Oct-2021.pdf2021-10-13 06:59 131K 
[   ]1634099734Nasib_Singh_vs._The_State_of_Punjab_Anr.pdf2021-10-13 04:35 342K 
[   ]1634052603aadhar_.pdf2021-10-12 15:30 131K 
[   ]1634036148THC_Teenmar_Mallana.pdf2021-10-12 10:55 119K 
[   ]1633952054Gimpex_Private_limited_vs._Manoj_Goel.pdf2021-10-11 11:34 299K 
[   ]163394120510354_2020_34_1503_30692_Judgement_08-Oct-2021.pdf2021-10-11 08:33 342K 
[   ]1633941025display-2021-10-08t124152913-402126.pdf2021-10-11 08:30 52K 
[   ]1633927688IPD_Note.pdf2021-10-11 04:48 154K 
[   ]1633844584Municipal_Corporation_of_Greater_Mumbai_vs__Ankita_Sinha.pdf2021-10-10 05:43 254K 
[   ]1633840332SOP_SC.pdf2021-10-10 04:32 165K 
[   ]1633830121aadhar-401959__1_.pdf2021-10-10 01:42 255K 
[   ]1633827704Davis_Raphel_v__Hendry_Thomas___judgement.pdf2021-10-10 01:01 68K 
[   ]1633806277Milkhi_Ram_vs._Himachal_Pradesh_State_Electricity_Board.pdf2021-10-09 19:04 70K 
[   ]1633805976Sri_Srinivas_K_Gouda_vs._Karnataka_Institute_of_Medical_Sciences_ors.pdf2021-10-09 18:59 199K 
[   ]1633719968Union_of_India_and_others_vs._N_Murugesan_Etc.pdf2021-10-08 19:06 177K 
[   ]1633707346Estate_officer_vs._Colonel_H.V._Mankotia__Retired_.pdf2021-10-08 15:35 90K 
[   ]163370005822479_2016_43_1504_30660_Judgement_07-Oct-2021.pdf2021-10-08 13:34 121K 
[   ]1633699639Zee_Entertainment_Enterprises_Limited_v__Invesco_Developing_Markets_Fund_and_Ors.pdf2021-10-08 13:27 464K 
[   ]1633619183SGS_India_Ltd_vs._Dolphin_International_Ltd.pdf2021-10-07 15:06 85K 
[   ]1633614933Bharath_Booshan_Aggarwal_vs._State_of_Kerala.pdf2021-10-07 13:55 258K 
[   ]1633605664NGT-Mumbai.pdf2021-10-07 11:21 163K 
[   ]1633605442Dr_P_Muneeswari_v__Secy_to_Govt.pdf2021-10-07 11:17 208K 
[   ]1633584703Kerala_High_Court_Decision_on_Son_in_Laws_Claim_on_Property_of_his_In_Laws.__1_.pdf2021-10-07 05:31 248K 
[   ]1633584317G_Devarajan_v__The_Secretary__Government_of_Tamil_Nadu_and_ors__1_.pdf2021-10-07 05:25 247K 
[   ]1633532315State_of_Uttar_Pradesh_vs_Premlatta.pdf2021-10-06 14:58 320K 
[   ]1633527260Geo_Varghese_vs._State_of_Rajasthan_and_anr.pdf2021-10-06 13:34 154K 
[   ]1633524989er-mohanraj-v-government-of-tamil-nadu-401937.pdf2021-10-06 12:56 165K 
[   ]1633524856Transfer_Order_of_Shri_Justice_P_R_Upadhyay__Judge_of_the_Gujarat_HC_as_a_Judge_of_the_Madras_HC__05.10.2021_.pdf2021-10-06 12:54 39K 
[   ]16334962769845_2021_31_1501_30517_Judgement_04-Oct-2021.pdf2021-10-06 04:57 376K 
[   ]163346817010TH_ARTICLE_DOCUMENT.pdf2021-10-05 21:09 308K 
[   ]1633458495K.Karuppuraj_v._M.Ganeshan.pdf2021-10-05 18:28 109K 
[   ]1633458471United_India_Insurance_Co._Ltd_vs._Laxman_Hirman_Shewale_anr.pdf2021-10-05 18:27 102K 
[   ]1633445624K.Karuppuraj_v._M.Ganeshan.pdf2021-10-05 14:53 109K 
[   ]1633441917vipan-kumar-dhir-vs-state-of-punjab-ll-2021-sc-537-401862.pdf2021-10-05 13:51 646K 
[   ]1633438089instaPDF.in-pandora-papers-list-554.pdf2021-10-05 12:48 302K 
[   ]1633425428United_India_Insurance_Co._Ltd_vs._Laxman_Hirman_Shewale_anr.pdf2021-10-05 09:17 102K 
[   ]16332134959th_article_judgement.pdf2021-10-02 22:24 220K 
[   ]163294667622234_2021_34_14_30324_Judgement_27-Sep-2021.pdf2021-09-29 20:17 212K 
[   ]1632541036Nagrik_Upbhokta_Margdarshak_Manch_v__State_of_MP.pdf2021-09-25 03:37 182K 
[   ]1632540471_Byre_Gowda_vs_Nisar_Ahmed_.pdf2021-09-25 03:27 296K 
[   ]1632540031K_Siva_v__The_Bar_Council_of_Tamil_Nadu_and_Pondicherry_and_ors.pdf2021-09-25 03:20 298K 
[   ]1632310422N_v__N.pdf2021-09-22 11:33 152K 
[   ]163228110316315011501631272977Divyaben_vs__State_of_Gujarat11.pdf2021-09-22 03:25 67K 
[   ]16322801081631426394RC_v_Govt_of_Delhi1.pdf2021-09-22 03:08 650K 
[   ]1632279820Rajender_Singh.pdf2021-09-22 03:03 878K 
[   ]1632256591PMS20092021CW27592021_173351.pdf2021-09-21 20:36 926K 
[   ]1632256552PMS20092021CW27592021_173351.pdf2021-09-21 20:35 926K 
[   ]16322308181630119849Pravinsinh_Indrasinh_Mahida_v__State_of_Gujara1.pdf2021-09-21 13:26 437K 
[   ]1632198293Bhagwan_Narayan_Gaikwad_v__State_of_Maharashtra.pdf2021-09-21 04:24 385K 
[   ]1632135129Rajesh_Kunte_v__Rahul_Gandhi___Ors_.pdf2021-09-20 10:52 134K 
[   ]1632134728Akhilesh_Pati_Tripathi.pdf2021-09-20 10:45 134K 
[   ]1632086259SAS17092021CW104292021_080023.pdf2021-09-19 21:17 1.2M 
[   ]1632080127RDWestOrderNoticePimpri_08092021.pdf2021-09-19 19:35 2.4M 
[   ]1632056549LLPNotice_15092021.pdf2021-09-19 13:02 189K 
[   ]16320513291630581416Ravi_Kumar_vs__State_of_Haryana1.pdf2021-09-19 11:35 278K 
[   ]16320511731631027795Ramji_Dubey_vs_State_of_UP1.pdf2021-09-19 11:32 26K 
[   ]16320508371631361579Ajay_Kumar_Yadav_v__State_of_UP1.pdf2021-09-19 11:27 191K 
[   ]16320468628469_2020_43_1501_30132_Judgement_17-Sep-2021.pdf2021-09-19 10:21 132K 
[   ]1632024506Principal_Commissioner_of_Income_Tax__Central_2__Kolkata_vs__Settlement_Commission__Income_Tax___Wea.pdf2021-09-19 04:08 396K 
[   ]16320239991630727847Dammalapati_Srinivas_vs_State_of_AP1.pdf2021-09-19 03:59 333K 
[   ]1632023689RAHUL_S_SHAH_vs__JINENDRA_KUMAR_GANDHI.pdf2021-09-19 03:54 143K 
[   ]1631938490Md__Zubair_additional_affidavit.pdf2021-09-18 04:14 7.1M 
[   ]1631938239Hon_Qazi_Marzia_J__S_C_Afganistan_v__Union_of_India.pdf2021-09-18 04:10 131K 
[   ]1631936109UFLEX_vs_Govt_of_Tamil_Nadu.pdf2021-09-18 03:35 201K 
[   ]1631848865State_v__Lakhpat_Rajora___Ors.pdf2021-09-17 03:21 376K 
[   ]1631848568Abdul_Majid_Vakil_Ahmad_Patvekari___Ors__v__The_Slum_Rehabilitation_Authority___Ors_.pdf2021-09-17 03:16 110K 
[   ]1631763315Dr_Praveen_vs_Arpitha.pdf2021-09-16 03:35 149K 
[   ]1631762704State_through_Pune_City_Police_v__Virendrasingh_Tawade___Ors_.pdf2021-09-16 03:25 174K 
[   ]1631713915Central_govt_affidavit_Tribunal_appointments.pdf2021-09-15 13:51 2.7M 
[   ]1631712749Madras_HC_order_on_reducing_speed_limits.pdf2021-09-15 13:32 302K 
[   ]1631676212Nagendra_Sah_vs_State_of_Bihar.pdf2021-09-15 03:23 109K 
[   ]1631675819Arcelor_Mittal_vs_Essr_bulk.pdf2021-09-15 03:16 330K 
[   ]16316328979815_2019_35_1501_29956_Judgement_13-Sep-2021.pdf2021-09-14 15:21 87K 
[   ]1631595052Major_General_SS_Kahara_v__Union_of_India_and_ors.pdf2021-09-14 04:50 669K 
[   ]1631594747Vipin_Kumar_v__State_of_UP.pdf2021-09-14 04:45 64K 
[   ]1631535241Union_of_India_v__VKC_Footsteps_India_Private_Ltd.pdf2021-09-13 12:14 756K 
[   ]1631534723State_of_Karnataka_vs_Loom_Pepper_Samba.pdf2021-09-13 12:05 104K 
[   ]16315011501631272977Divyaben_vs__State_of_Gujarat1.pdf2021-09-13 02:45 67K 
[   ]1631453745Kerala_Pvt_Hosp_Assn_v_Adv_Sabu___interim_order.pdf2021-09-12 13:35 160K 
[   ]1631426394RC_v_Govt_of_Delhi.pdf2021-09-12 05:59 650K 
[   ]1631361579Ajay_Kumar_Yadav_v__State_of_UP.pdf2021-09-11 11:59 191K 
[   ]1631361176Zubair_P_K__vs__State.pdf2021-09-11 11:52 147K 
[   ]1631360090Mohammad_Ali_v__State_of_UP.pdf2021-09-11 11:34 62K 
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