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Eligibility

Undergraduate students pursuing three or five-year courses of LL.B. degree in the academic year 2020-21 from any Law Colleges/Law Universities recognized by the Bar Council of India are eligible to participate in the competition.

Date and Mode of Conducting of the Moot Court

The competition shall be held virtually on 24th July 2021 and 25th July 2021. The event will be conducted in online mode through the Zoom platform (a Meeting Link will be shared with the participants one day before the commencement of the competition).

The Organizers shall not be responsible for any Network issues during the Competition. If the participating team get disconnected during the moot sessions due to network issues or otherwise, then 10 minutes of time will be given
for re-login. Even after the same, if the team does not reconnect then other teams will be judged based on its performance.

How to Register?

Teams are required to complete their registration on or before 30th June 2021. The Registration shall be done by filling this Google form:  https://forms.gle/1C1g1RhZbk5Kegm16

Team Composition

Each College may send a team consisting of three members (ie two speakers and a researcher). This number cannot be modified under any circumstances. Teams shall identify the speakers and researchers at the time of registration through Google form.

No swapping of designation of members shall be allowed except with prior intimation to the organisers. Not more than one team shall be allowed to register and participate in the competition from a College/Institution/University.

Contact Information

For any information or clarification mail to us at  ksluintlmoot@gmail.com  or call any of the following faculty members:

  • Dr. Sunil N. Bagade, Assistant Professor, Cell No. 8105157284
  • Dr. Rajendrakumar Hittanagi, Assistant Professor, Cell No. 9686150110
  • Mr. IB Biradar, Assistant Professor, Cell No. 9742624398
  • Mr. Girishgouda Patil, Assistant Professor, Cell No. 9886298472

For the brochure of the moot court competition, click here: https://kslu.karnataka.gov.in/storage/pdf-files/Notification/Moot%20Court.pdf

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02 Jul 2021

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