About PlanT – LLB At PlanT, we aim to make life during and post one’s education easier through an Experience-Based Teaching & Learning Model to encourage discourse on the various opportunities and career options. PlanT – LLB ? has been created specifically for students who are either currently pursuing/have ...

CORPORATE LAW BOARD OF ALL INDIA LEGAL FORUM ABOUT CORPORATE LAW BOARD: The Corporate Law Board is an autonomous board of the All India Legal Forum. It is an initiative to engage a discussion around corporate law and policy in India and across the globe. The Board adopts a cross-jurisdictional and multi-disciplinary approach in analysing the various corporate law issues, regulatory framework and...

About All India Legal Forum: All India legal Forum is a platform to provide a valuable contemporary assessment of issues and developments in the legal field and also put forward quality legal content for the masses. The initiative aims to generate diverse social, political, legal and constitutional discourse on law-related topics for the ever-growing legal fraternity. The platform distinguishes i...

Eligibility Undergraduate students pursuing three or five-year courses of LL.B. degree in the academic year 2020-21 from any Law Colleges/Law Universities recognized by the Bar Council of India are eligible to participate in the competition. Date and Mode of Conducting of the Moot Court The competition shall be held virtually on 24th July 2021 and 25th July 2021. The event will be conducted in ...

Litigation|| Associate A well-reputed law firm is looking for an associate with 3-5 years of experience. Location: Mumbai The incumbent should have experience in: Commercial Litigation/Arbitration/Dispute Resolution Experience in Criminal litigation is an add on advantage Interested candidates can get in touch with at srishti@wrootsglobal.in for a detailed discussion in this regard....

CALL FOR INTERNS TECHNICAL TEAM,GRAPHIC BOARD   ABOUT ALL INDIA LEGAL FORUM: All India Legal Forum is a dream online platform which aims at proliferating legal knowledge by providing an ingenious understanding and cognizance of various fields of law, and simultaneously aims to generate diverse social, political, legal and constitutional discourse on law-related topics, making sure that le...

ABOUT THE ORGANIZERS  Club Sierra at BML Munjal University has been instrumental in organising major events in university since its inception. Sierra has always been known for the grandeur of its events engaging the student community. Major events organised by Sierra in the past few years are TedxBMU, Hult Prize, Sierra MUN, and Money Muffin. etc   About Research X...

ABOUT THE CENTRE FOR LEGAL RESEARCH, FOREIGN AND PUBLIC POLICY: An autonomous centre of the research board of All India Legal Forum, the Centre for Legal Research, Foreign and Public Policy (CLRFPP) is a knowledge platform that includes and tries to bridge publication, training, and other forms of knowledge transfer and the development of knowledge tools. With the objective of delivering actionab...

My online internship commenced with Law Sisto on the 15th of April, 2020, and it was supposed to end accordingly on the 15th of May, 2020. I would say that it was a fair internship. It is best suited especially for those who are looking for extensive everyday work, right from uploading news/articles everyday to adhering to the limit, and posting the approporate picture for the text. There are man...

I worked as a legal research intern in Lawsisto for a period of 1 month, which was very fascinating and full of experience. The internship has kept me updated with all the Indian legal news and made me inculcate the habit of reading on a daily basis. It also taught me how to write an influential and knowledgeable article, which is concise to keep the readers' interest. The internship had an excell...

I Sravan, worked at Lawsisto as an intern for one month. It was a nice experience and learned a lot from this internship. I joined this internship with zero knowledge but with the help of the Lawsisto team, I learned different aspects like research, writings etc. Through this internship, I got an opportunity to meet various interns from different Universities. At Lawsisto, we were required to su...

It was a good one-month learning experience. We were given tasks daily and the timings were flexible, so one would be able to complete them. We could select the topics of our preference and submit them. Thanks to Lawsisto for giving me an opportunity....

Lawsisto has provided me a great opportunity to work as a legal intern for the website. I learned many things throughout my internship period such as my research skills have gone to the next level. I learned how to draft legal content and my skills have become better in both drafting and researching on the topics and we all know how much these two things are important in the field of law.  I ...

At Lawsisto, I had the opportunity of working on various different topics of law, that has not only been helpful to understand the legal aspect of it but also the history and a general idea of the topic. I was in a Judgment team and had to submit atleast one article on any Judgment of High Court or Supreme Court (Preferred latest) in a day. As most of the work was given time bared, I learned to be...

Diksha Priya B.A. LL.B (Hons.) My role at the lawsisto was of legal intern. As we all know that law is not just about theories, we need to apply it practically in our life. For implementing we need to know how law exist in society. Everyday legal news introduced me the process of Justice to individuals. During my internship experience with Lawsisto, I was able to develop my writings. Although I ...

I, Kusumkali Mitra had worked as an intern for a month, starting from 25th June,2020 till 24th July,2020. I worked as a legal researcher working on various legal news and topics. It has been a wonderful learning experience. I was blessed with a great team and wonderful mentors. Interning here, I got to learn a lot various spheres and aspects of law....

The experience of working as an intern in Lawsisto was fascinating and full of experience. This internship has kept me updated with all the legal news whether national or international and created a habit to read day to day and above all it makes me learn how to write an influential, knowledgeable article as well as article review writing. One of the best things that I found in the internship is t...

This was a great platform to enhance my skills and understand various  aspects of legal research and this widened my perspective on law enabling me get a better insight in what legal writing is....

I Rachit Jain, worked at Lawsisto as an intern for a month and it was a nice experience working with them. During the internship, we were required to submit two articles on the daily basis, and then these articles were reviewed by the reviewing team, after which they would post our articles on the official website of Lawsisto. The reviewing team always guided me in writing the articles, their sug...

I start by saying Thankyou to 'Lawsisto' for giving me an opportunity to work under your website as an intern. In the internship, we were supposed to post 2 articles daily regarding law-related news and topics. Out of all articles I covered, majority of it was legal news. During the internship, I learnt a lot of things like to write legal news on any topic we required to have relevant documents to...

I am very grateful that I got this opportunity to work with Lawsisto, even if for a very brief period of one month, I have gained an immense amount of experience in researching articles, writing, and posting them. It has been a pleasure working with Lawsisto because of the guided assistance of the seniors and the constant feedback and support made it a lot easier. The hard work and dedication of t...

I  Abhay Choudhary M on completion of my 2nd year in BA-LLB program from Reva University made an request to Lawsisto and soon got an response from the team. I, Firstly  thank lawsito for giving me this opportunity during this pandemic making me engaged in productive work so as to not lose contact in legal happening. As expertise in legal field always states that there is no room for b...

Those who are interested in online internship can apply through e-mail on advoateakramazadhc@gmail.com  ...

Lawsisto has provided me with this great opportunity to work as a content writer for the website. As an intern, I learned many things throughout my internship period such as my research skills are more developed, I learned how to draft legal content and became better in both drafting and researching on the topics I have to submit the article or the news. I grew every day and became better. The peo...

While I started working as an amuture write in a short 30days internship with the guidance of all has learnt alot.  They have taught me to write a comprehensive effective writing. The work time is flexible with cooperative assistance from the editors. Working here, has given me the sense of timing and cooperation with others.  Furthermore it has made me experience with working in the Of...

I, Aditi Maurya, joined Lawsisto for my online internship for one month period.The task alloted to me was to post two articles or news per day related to legal concepts. During the internship period I got to learn a lot about the ongoing cases and it was good to devote some time being productive whilst learning new concepts every day. The team handling all the interns are very humble and kind and ...

According to my personal experience, Lawsisto is a great place to enrich research and writing skills. It has been a great learning period of a month for me.  This internship opportunity has certainly improved my reading, writing and research skills. I learnt how to access the official websites say of the Supreme Court or any High Court by which I could download notices, orders and Judgements...

It was a great learning experience. all the way from analyzing and selecting the topics for the article to Writing 2 articles a day for a period of 30 days and submitting it before the deadline. In each article, that I submitted  I learned a lot from the same. a new topic, a new judgment, a loophole, a new provision that I came across for the first time each, and everything helped me to brush...

My biggest thanks to Lawsisto for providing me such an opportunity. In one month internshp under Lawsisto, I had done a lot of research in the legal field. In this internship, I had to submit 2 Articles per day with an official document pertaining to the submissions. To find the documents, I needed to go to the websites of the Courts pertaining to my submissions. Due to this I learnt how the Court...

The last one month had been totally different for me. To be a part of lawsisto was indeed a great opportunity got to learn a lot of things.  The editors and mentors are polite and always there to help with any issue or problem I was stuck with.  My job was to write legal articles/news and in the beginning I was a bit confused about some things in which the editors showed full support a...

My experience was very good while working with Lawsisto. I got to know about certain laws and how the judgements are done in the Supreme Court as well as the Lower Courts of the Country. Thankyou Lawsisto...

Lawsisto has been a great platforn to brush up ones knowledge of legal research. For the last one month that I had worked with them I have been updated with all the latest judgements which is really important as a student of law. Looking forward to working with them again....

A great platform to improve reseach work, gain knowlege about all the happenings in the legal field and also this internship proved to be a confidence booster for me. I got to learn about various things during my internship program. I was completely aware about the happenings of the Supreme Court as well as other High Courts of the counrty. This internship provided me a great platform to learn and...

An internship in Lawsisto was a great learning experience and an opportunity for me. Extremely cooperative,helpful and understanding handlers have made work experience here well worthy. In this times pandemic. when things have come to a standstill it is indeed the correct platform to garner Knowledge. This internship has been a really refreshing one without much of a hectic and I will be looking f...

I would like to keep my expriance in short , this was my first online internship. I was well guided about what is to be done. The editor would help if there were any query. At first few days, it was difficlut to find topic and to know what would to prefect to write.I  got to leran many things  while articulating  news and blogs....

I Shawaiz Nisar, worked at Lawsisto as an intern for one month during the quarantine period. It was nice to devote some time for some productive work. At Lawsisto, we were required to submit either two Legal Articles or News per day. After thorough review by the reviewing team, the articles/news were posted on the offical website of the Lawsisto. The suggestions given by the reviewing team has he...

About the Competition Philomath along with Rayat College of Law (Punjab University) and in association with Chetan Anand & Associates organizes Philomath National Virtual Moot Court, 2020. The Online Moot Court Competition being the flagship event of Philomath will witness the presence of various dignitaries, sumptuous prizes and a challenging yet fair procedure. The theme is Constitutional ...

My sincere thanks to Lawsisto for giving me such endeavour. This was my 1-month internship programme at Lawsisto. During the quarantine time, it was indeed positive utilisation of time which helped in enhancing my research & writing skills. The environment was friendly, the co-ordinators always helped the students. I also get in touch with some of the co-intern. Sincerely, ...

Doing an internship in Lawsisto was a great opportunity. I have learned a lot many things during this course of my internship. Knowledge is a guarantee here. The timings are lenient. However, the rules are favorably stringent. I must thank my handlers for being so kind, helpful and understanding. In this internship, we had to submit a minimum of 2 articles per day regarding the various topics of ...

Your internships during college are one of the key factors which stand out in your CV and doing less wouldn't work. During this pandemic, I took up the opportunity of an online internship with Lawsisto for one month. Because every internship matters and being a law student, internships in the legal field help a lot. I had my internship work under the title Legal Research and Proofreading. My exper...

I personally respect each and everyone for providing me this great oppurtunity to intern in Lawsisto, I have gained a lot experience and knowledge form here which will help me a lot in my future, this internship also helped me to stay up-to-date in while providing legal news and articles, I would like to specially thank the incharge guides for helping us throughout the Internship...

My experience at lawsisto was very helpful. It gave me an opportunity to learn alot and enhance my research skills. Since the timing is flexible it was easy for me to manage. Also it was at my discretion to choose tipics so that made the work becomes easy for me. The coordinators are very helpful here. It was a great experience working with lawsisto. Looking forward to work sometime in future. &n...

Thank you Lawsisto for giving me an opportunity to intern with you. This was my first online internship. I got to explore many subjects related to law and on how to write a research paper. You have been very patient with me. You were truly very friendly with me and pointed out my mistakes helping me to polish myself. It was a wonderful journey with you. ...

About Ace Memorial Ace Memorial provides online services of formatting Moot Memorials, Research Papers, Law Books, College Projects, Negotiation & Mediation plans, LLM Thesis/Assignments. Ace Memorial is a first of its kind initiative to help law students of various law colleges (private and government). Ace Memorial aims to help those students who suffer problems due to lack of for...

About Bandaru And Bandaru Advocates (http://www.bandaruandbandaru.com/): Bandaru and Bandaru Advocates is an established law firm in Bangalore, India, founded by Advocate Kalyan Krishna Bandaru, who is a practicing advocate of High Court of Karnataka. The firm's activities cover a wide spectrum of consultancy, litigation, soliciting and paralegal services. Comprised of a team of experienced, indu...

About White Code Legal & Tax (https://whitecode.legal/) White Code is an international Legal & Tax Consulting, Outsourcing and Affiliating organization with an aim to extend the regime of Legal & Tax access and deliver maximum services globally. White Code provides an ease of dependency and access through our direct / affiliated network of multinational professionals to complement str...

About Lawsisto.com- Lawsisto is India’s only legal assistant platform. We are an exclusive online tool providing complete solutions to lawyers, individuals seeking assistance with legal matters, law students and law schools. Our tailor-made and best suiting Office Management System helps lawyers reduce their work considerably. The Court Diary and Case Management Software/Access is advanced ...

Intern legal fresher / experience Application Procedure : Intrested candidates shall send their resume to advpankajkumar7@gmail.com  ...

We are leading law firm in thane we are looking for hardworking, Intelligent Male/ Female as interns for our law firm  Internship Stipend : 5000 kindly send your cv on santosh@jurisdicta.org  ...

Wanted experienced advocate and clerk for a lawyer office at Balapur x Roads, Meerpet Contact Email: ajurisconsultus@gmail.com Mobile : 7799342595...

Advocate Girdhari Lal Chaurasia has been practicing and handling cases independently with a result oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Girdhari provides services in various field of cheque bounce laws, criminal laws, family law, consumer cases, property related...

About the IPF : It is aganist Terrorism, Corruption and Human Rights Violation. http://indianpeoplesforce.org/ Work Responsibility : Anyone can be a part of IPF by being a Pro-bono investigator. Investigators are critically important in counter terrorism measures and shall assist therein. The investigator shall be provided with cases that need investigations, and the investigator shall ga...

About the IPF : It is aganist Terrorism, Corruption and Human Rights Violation. http://indianpeoplesforce.org/ Work Responsibility : Anyone, who has a minimum qualification of a graduate, can join IPF as a Pro-bono Case Worker. The Caseworker will act as a legal assistant, and perform clerical work. The job of the Case Worker shall consist of filing a vakalatnama, filling up details in applica...

About Firm : It is aganist Terrorism, Corruption and Human Rights Violation . http://indianpeoplesforce.org/ Work Responsibility : Anyone, who has a minimum qualification of a graduate, can connect with IPF as a Pro-bono Journalist. A Pro-bono Journalist shall be covering stories of the cases that are dealt with by the IPF. The Journalist shall also be posting legal news on the official websit...

About IPF : It is aganist Terrorism, Corruption and Human Rights Violation http://indianpeoplesforce.org/ Work Responsibility :  Anyone who wants to join hands with IPF in the fight against corruption, terrorism and violation of human rights can become a part of IPF by being a Pro-bono Volunteer. The Volunteers shall be provided with certain tasks from time to time. The initial tasks of t...

About IPF : It is aganist Terrorism, Corruption and Human rights Violation .http://indianpeoplesforce.org/   Work Responsibility : Be a Pro-bono Advocate and serve the people, the needy ones free of cost. Any advocate who is interested in helping the needy ones and contribute in the fight against human right violation, terrorism and corruption can register with IPF. The IPF will be link b...

About the firm : Lawsisto is India's first end to end legal  assitance catering its services to Lawyers, Law Schools, Law students and Clients. http://lawsisto.com   Work Responsibility Interns will be required to work under an associate who will guide them through out the internship period. Work allotted is excepted to be done within the deadline. Duration 4 weeks, which can be ex...

Name of the NGO I Support About the NGO I Support, a unit of Abilasharayam Trust is a Non Government, Non Profit, Social Service Organization focused “exclusively on children” providing total rights to education, health, growth, protection, security and over all development of orphaned/abandoned/underprivileged children. For more information, click HERE. Work Responsibility ...

About IPF : It is and organisation aganist anti corruption, terrorism, human rights violation. For more - http://indianpeoplesforce.org/   Eligibility Criteria :   The candidate should be committed to the work.  Thye candidiate shall respond immediately to the acts. Complaints shall betaken into action with no delay by the candidates. Work given by the senior shall also b...

About the firm : Bandaru and Bandaru Advocates is an established law firm in Bangalore, India, founded by Advocate Kalyan Krishna Bandaru, who is a practicing advocate of High Court of Karnataka. The firm's activities cover a wide spectrum of consultancy, litigation, soliciting and paralegal services. Comprised of a team of experienced, industrious and committed professionals who are ever adaptiv...

About the firm: Bandaru and Bandaru Advocates is an established law firm in Bangalore, India, founded by Advocate Kalyan Krishna Bandaru, who is a practicing advocate of High Court of Karnataka. The firm's activities cover a wide spectrum of consultancy, litigation, soliciting and paralegal services. Comprised of a team of experienced, industrious and committed professionals who are ever adaptive...