About the firm :
Lawsisto is India's first end to end legal assitance catering its services to Lawyers, Law Schools, Law students and Clients. http://lawsisto.com
Work Responsibility
Interns will be required to work under an associate who will guide them through out the internship period. Work allotted is excepted to be done within the deadline.
Duration
4 weeks, which can be extended.
Eligibility
2nd year student or 3rd year student in three year law course or 4th year or 5th year student in five year law course.
Stipend
No Stipend.
Application Procedure
Candidates interested in Bandaru and Bandaru Advocates can send their CV’s to operations@lawsisto.com
/ / 25 Oct 2017
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