About IPF :
It is aganist Terrorism, Corruption and Human Rights Violation
http://indianpeoplesforce.org/
Work Responsibility :
Anyone who wants to join hands with IPF in the fight against corruption, terrorism and violation of human rights can become a part of IPF by being a Pro-bono Volunteer. The Volunteers shall be provided with certain tasks from time to time. The initial tasks of the Volunteer shall include contacting certain lawyers, introducing them with the concept of IPF and convincing them to register with IPF as Pro-bono Advocates. The Volunteers would also be organizing and helping in training and awareness programmes.
Eligibility Criteria :
There is no qualification criteria for a Pro-bono Volunteer since we believe that everyone is entitled to contribute in the betterment of the society in some way.
Application Procedure :
Intrested candidates shall send their resume to operations@indianpeoplesforce.org
/ / 25 Oct 2017
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