About the firm:
Bandaru and Bandaru Advocates is an established law firm in Bangalore, India, founded by Advocate Kalyan Krishna Bandaru, who is a practicing advocate of High Court of Karnataka. The firm's activities cover a wide spectrum of consultancy, litigation, soliciting and paralegal services. Comprised of a team of experienced, industrious and committed professionals who are ever adaptive to the changing trends and developments in the profession, the firm has been in the path of growth ever since its inception.
At Bandaru and Bandaru Advocates, our motto is to render quality and timely service to our clients and to the society at large, upholding the principles of equity and justice. The group consists of best lawyers, legal professionals with wide experience in consultancy and litigation before various courts, tribunals, forums, and other authorities over civil, company matters, property matters, documentation works, criminal law, matrimonial law, writs, arbitration, consumer law, citizenship, NRI, PIO, Foreign Nationals, Immigration cases etc.
Work Responsibility
Interns will be required to work under an associate who will guide them through out the internship period. Work allotted is excepted to be done within the deadline.
Duration
4 weeks, which can be extended.
Eligibility
2nd year student or 3rd year student in three year law course or 4th year or 5th year student in five year law course.
Stipend
No Stipend.
Application Procedure
Candidates interested in Bandaru and Bandaru Advocates can send their CV’s to operations@bandaruandbandaru.com
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