About Firm :
It is aganist Terrorism, Corruption and Human Rights Violation .
http://indianpeoplesforce.org/
Work Responsibility :
Anyone, who has a minimum qualification of a graduate, can connect with IPF as a Pro-bono Journalist. A Pro-bono Journalist shall be covering stories of the cases that are dealt with by the IPF. The Journalist shall also be posting legal news on the official website of IPF and conducting investigations for collecting additional evidences.
Eligibility Criteria :
To apply as a Pro-bono Journalist under IPF, the applicant should at least be a graduate, and he needs to be fluent with English language as well as the local language of the place he is applying from.
Application Procedure :
Intrested candidates hall send their resume to operations@indianpeoplesforce.org
/ / 25 Oct 2017
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