About the IPF :
It is aganist Terrorism, Corruption and Human Rights Violation.
http://indianpeoplesforce.org/
Work Responsibility :
Anyone, who has a minimum qualification of a graduate, can join IPF as a Pro-bono Case Worker. The Caseworker will act as a legal assistant, and perform clerical work. The job of the Case Worker shall consist of filing a vakalatnama, filling up details in application forms, collecting the required documents and details, and similar works.
Eligibility Criteria :
To apply as a Pro-bono Case Worker under IPF, the applicant should at least be a graduate, and he should be fluent with English language as well as the local language of the place he is applying from.
Application Procedure :
Intrested candidates shall send their resume to operations@indianpeoplesforce.org
/ / 25 Oct 2017
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