About All India Legal Forum:
All India legal Forum is a platform to provide a valuable contemporary assessment of issues and developments in the legal field and also put forward quality legal content for the masses. The initiative aims to generate diverse social, political, legal and constitutional discourse on law-related topics for the ever-growing legal fraternity. The platform distinguishes itself by promoting quality legal education and aims to tackle basic problems which a legal researcher faces in day to day life from basic research to drafting. With the assistance and guidance of an exemplary Honorary and Advisory Board consisting of eminent jurists of the Supreme Court and professors from various National Law Universities and other prominent Law Schools, the All India legal Forum poses as a paramount source of an educational forum for the ever-developing legal fraternity.
People behind All India Legal Forum:
All India Legal Forum is a team of more than 1000 law students across the country to tackle basic problems which a legal researcher faces in day to day life. We are pleased to have the support of a diverse group of eminent personalities, comprising: Justice Arjan Kumar Sikri, Justice Mukundakam Sharma, Justice Bellur Srikrishna, Justice S.L. Bhayana, Justice Amarnath Jindal, Dr Vinod Surana, CEO and Partner, Surana and Surana International Attorneys, Mr Ajit Prakash Shah, Former Chairman, 20th Law Commission of India, Mr Rishabh Gupta, Partner, Shardul Amarchand and Mangal Das, Mr M S Bharath, Former Senior Partner, Anand and Anand Associates, Mr Safir Anand, Senior Partner, Anand and Anand Associates and many more.
Themes or Topics:
The Editorial Board welcomes blogs that address contemporary issues in any field of law. It will be appreciated if submissions are with respect to editorial commentary and candid views. We prefer posts that include critical analysis or explore particular themes of wider resonance.
Submission Guidelines:
For Submission Guidelines, visit us at: https://allindialegalforum.in/submission-guidelines/.
Entry Fee:
No entry fee will be charged. One person can submit as many articles as one wishes and as frequently as one wishes to.
Important Dates and Deadlines:
All India Legal Forum is currently accepting submissions on a rolling basis.
Submission Procedure:
Submissions should be mailed to ailf12345submission@gmail.com in MS Word .doc format, with the subject of the mail as “Submission of Blog”.
Perks and Awards:
An e-certificate of publication would be awarded to all those authors whose articles are selected for publication. A certificate of appreciation will be given to authors who have a minimum of 3 entries published on the website of the All India Legal Forum. Top 3 reads for the month will get a shout-out on all our social media handles along with a certificate of appreciation.
Contact Details:
For general queries, email us at ailf12345editorial@gmail.com.
The website link is here: https://allindialegalforum.in/.
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