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About the IPF :

It is aganist Terrorism, Corruption and Human Rights Violation.

http://indianpeoplesforce.org/

Work Responsibility :

Anyone can be a part of IPF by being a Pro-bono investigator. Investigators are critically important in counter terrorism measures and shall assist therein. The investigator shall be provided with cases that need investigations, and the investigator shall gather facts and evidences in the respect of the particular case. The IPF shall be performing its personal investigation of the cases on request of the parties or otherwise. The Pro-bono investigators shall be performing such investigations on behalf of IPF without any remuneration, as contribution to the fight against corruption and violation of human rights. To become a Pro-bono Investigator, the person should possess the minimum qualification of a graduate.

Eligibility Criteria :

To apply as a Pro-bono Investigator under IPF, the applicant should at least be a graduate, and he/she should be fluent with English language and the local language of the place he is applying from.

Application Procedure :

Intrested Candidates shall send their resume to operations@indianpeoplesforce.org

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