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| No. of the Report | Subject | Year Of Submission |
|---|---|---|
| 1 | Liability of the State in Torts. | 1956 |
| 2 | Parliamentary Legislation relating to Sales Tax. | 1956 |
| 3 | Limitation Act, 1908 | 1956 |
| 4 | On the proposal that High Courts should sit in Benches at different places in a State. | 1956 |
| 5 | British Statutes applicable to India. | 1957 |
| 6 | Registration Act, | 1957 |
| 7 | Partnership Act, 1932 | 1957 |
| 8 | Sale of Goods Act, 1930 | 1958 |
| 9 | Specific Relief Act, 1877 | 1958 |
| 10 | Specific Relief Act, 1877 | 1958 |
| 11 | Law of Acquisition and Requisitioning of Land. | 1958 |
| 12 | Contract Act, 1872 | 1958 |
| 13 | Contract Act, 1872 | 1958 |
86540
103860
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59824