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Durga Bhardwaj Chandigarh
Civil
Subject :School is closed but School charge School bus charges
Question :School is closed due to Covid-19, online classes is going School tuition fees is
08 Jan 2022 0 Answers
Ashutosh Nigam Ratlam
Employment, Labor & Service
Subject :Effect of pending court case on government job
Question :I am facing a case under IPC 289 and i cleared a government job exam and going t
03 Jan 2022 0 Answers
PRASHANT RAVAL Rajkot
Criminal Law
Subject :N.I 138 ACT AND IPC 406 - 420 CAN FILE PARALLEL
Question :I have filed complaint under N.I 138 Act in 2019. The respondent absconded becau
23 Dec 2021 0 Answers
Krish V Raja Madurai
Real Estate & Construction
Subject :Can I cancel the property sale deed?
Question :I have agreed to sell my porperty and taken part of amount as advence. Due to va
07 Dec 2021 0 Answers
babu Vizag
RERA
Subject :Waht are the Quick & best options for out of court settlement legally?
Question :Asking Builder to refund my Rs 5,00,000/- for the past 6 years as no venture app
04 Dec 2021 0 Answers
Imran Shaikh Aurangabad
Criminal Law
Subject :How to file a discharge application in court
Question :Police had arrested a ex police offer without taking sanction. Sanction is requi
30 Nov 2021 0 Answers
Manngesh Kolhapur
Real Estate & Construction
Subject :My father purchased agricultural land 1998 in Shahuwadi, kolhapur
Question :My father purchased agricultural land 1998 in Shahuwadi, kolhapur.but this prop
20 Nov 2021 0 Answers
Muralidhar Manchala Kurnool
Family & Divorce
Subject :My diversed wife asking for maintenance which had taken mutual diverse under ground of crualty and desertion . Sir is she aligible for maintenance
Question :I filled diverse petetion under section 13 (1) 1a1b on my wife and I got diverse
17 Nov 2021 0 Answers
Prasad West Godavari
Child Laws
Subject :visitation sought by father to see his female child
Question :Sir, my friend / father got visitation rights of female child from court but not
16 Nov 2021 0 Answers

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