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INDIA
By: PARAM SAKET SARANG

When “Marriage” Becomes a Weapon of War: Refugee Protection and India’s Legal Blind Spot

When “Marriage” Becomes a Weapon of War: Refugee Protection and India’s Legal Blind Spot Introduction: A Hidden Form of Warfare Wa...

31 May 2026     Views : 188 Read more...
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INDIA
By: PARAM SAKET SARANG

Judging the Judges: India's Three-Year Practice Rule and the Search for Judicial Excellence

Judging the Judges: India's Three-Year Practice Rule and the Search for Judicial Excellence The recent Supreme Court decision reinstating a three-yea...

15 Jul 2025     Views : 2977 Read more...
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