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INDIA
By: PARAM SAKET SARANG

Judging the Judges: India's Three-Year Practice Rule and the Search for Judicial Excellence

Judging the Judges: India's Three-Year Practice Rule and the Search for Judicial Excellence The recent Supreme Court decision reinstating a three-yea...

15 Jul 2025     Views : 1999 Read more...
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INDIA
By: PARAM SAKET SARANG

Alternative Dispute Resolution in Torts: A Modern Approach to Justice

Alternative Dispute Resolution in Torts: A Modern Approach to Justice   Introduction With each passing year, it seems that there is an ever-de...

09 Nov 2024     Views : 11570 Read more...
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