Jobs

Lawsisto welcomes talent in all forms. If you want to work with us, send us your updated resume and a statement of purpose for the same at operations@lawsisto.com If we have any relevant positions for you, we will get back to you as soon as possible.

Notification/Opportunity for Course Developers/Researchers

Lawsisto is India's end to end legal assistant catering to Lawyers, Clients, Law Students and Law Schools. The idea is to club all legal requirements under one name. Lawsisto presents the future of legal assistance in India- a future that combines technology with convention.

About Lawsisto Online Courses

Lawsisto aims at providing quality legal resources and understands the need for courses specifically in contemporary regions of Law. In furtherance of the same, Lawsisto is introducing a wide variety of legal courses for students, academicians and lawyers- basically anyone who wishes to gain specialized and specific knowledge in a particular legal area. Lawsisto believes in developing a basic conceptual understanding of the law rather than mugging up things. The idea is to present courses in innovative ways and allow the coursetakers to extract exactly what they need.

The Courses are presented in two varieties:

Beginner Courses:

The beginner courses are small courses for people who want a basic understanding of the subject. Beginner courses are short term and generally benefit people who need the knowledge for a specific situation or for a specific problem. However, the material of the course is comprehensive enough to provide at-least a feather touch to all facets of the topic,

Advanced Courses:

The Advanced Courses are comparatively large in volume and are good for an in-depth understanding of the subject. Advanced courses shall be available only in subjects that require a more comprehensive knowledge. The Courses are designed so as to provide a deep understanding of the subject and is ideal for people who are inquisitive in nature. Also, for someone who wants specialized expert level knowledge on the subject, these courses are ideal.

Work Profile

The work of course developers shall be to prepare the course material with indexing as per the guidelines provided. The Course materials shall include worksheets and questionnaires. After preparing the material, the Course Developer shall submit it to Lawsisto Review Committee. The Course Developer will have to make the changes suggested by the Committee and ensure that our quality standards are met with. After the final review and acceptance by the review committee, we shall be paying the stipend for that course. For any further courses, the Course Developer can further contract with us. Since we aim at high quality in our courses, any Course Developer cannot, in any case, enter into simultaneous contract for more than 3 courses.

Who can Apply

The Applicants must possess either of the following qualifications:

The Applicant must be a student pursuing Ph.D. in Law from any of the Universities recognized by the Bar Council of India.

or

The Applicant must be a faculty member in Law genre in any of the Universities recognized by the Bar Council of India.

or

The Applicant must be a faculty member in Law genre in any of the Universities recognized by the Bar Council of India.

or

In some exceptional circumstances, students pursuing LLM from any of the Universities recognized by the Bar Council of India may also be selected for the work if they have the required zeal and enthusiasm.

What you get?

Experience

Stipend per Course Material (Negotiable)

Work closely with the Lawsisto team to gain world-class exposure

Certificate

Duration

As per the terms of the contract.

Stipend

On project basis- as per the terms of the contract.

Application Procedure

Candidates who meet the qualifications can send us an expression of interest with their resume attached at legalresearcher.hr@gmail.com.

For any further details, we can be reached at legalresearcher.hr@gmail.com or you can call us at 8651546886 (Akanksha Singh).