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Subject : I was sexually assaulted without my consent by my boyfriend and got me pregnant and forcefully terminated my pregnancy (abortion)Back
Question : My name is mounica . Im from Hyderabad.my boyfriend name us jeevan .We were in living relationship for 3 years till date . In these 3 years , he abused me physically, verbally and mentally throughout whenever he is drunk or whenever he recalls my past relationship. And when he got to about my pregnancy he promised me to marry me and got me aborted. now he is refusing to marry me and questioning my character using my personal videos and blackmailing to post them on social media . He already sent the videos to one of my friend . What should I do now . Im 22 years old and i cannot afford to have a lawyer in support .
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