Free Legal Advice from Top Lawyers in India

I-want-to-change-my-name-from-Ashok-Kumar-tanti-to-Ashok-Tayal-I-have-passport-also-and-working-person-PL-let-me-know-the-formalitiesI-am-general-category-and-do-not-want-any-govt-Benefits

I-run-a-private-limited-company-We-provide-engineering-services-Two-months-ago-the-company-received-a-large-order-from-our-customer-To-accomplish-this-we-needed-to-buy-some-equipment-We-finalized-the-quotation-of-a-proprietary-company-and-transferred-50-payment-Money-transferred-from-our-companys-current-account-to-its-companys-current-account-But-after-transferring-the-money-the-supplier-is-not-answering-the-call-or-mail-The-company-lost-the-order-because-of-that-Which-also-ruin-our-companys-reputation-and-waste-the-companys-money-Now-he-is-neither-supplying-the-equipment-nor-returning-our-money-All-communication-is-done-over-mail-Please-help-me-what-legal-action-I-can-take

Dear-Sir-I-have-resigned-from-the-job-of-a-private-firm-due-to-pregnancy-on-21st-January-2021-and-serving-the-notice-period-of-one-month-now-salary-arrears-revision-of-salary-from-April-2020-have-not-paid-to-me-due-to-resignation-in-my-last-salary-as-others-all-received-I-want-to-know-whether-I-am-not-eligible-for-the-ArrearsPlease-reply

A-firm-has-4-partners-The-partnership-firm-owns-a-land-Firm-name-is-written-on-fard-of-land-We-want-to-get-partners-name-on-fard-What-should-be-the-procedure