Free Legal Advice from Top Lawyers in India
Maulin Shah, Panch Mahals
Taxation
GST matters
Reverse Charge Mechanism?
My-client-is-trading-of-TTax-free-agricultural-product-ie-Paddy-In-this-case-if-he-pay-Transport-charges-In-this-case-Reverse-charge-applicable-or-not-on-transport-charges...Readmore
-
- 21 Feb 2018
- 2 Answers
- Answer Now
Om Prakash Chhabra , Bangalore
Taxation
GST matters
GST EXEMPTION ON MAINTENANCE?
RECENTLY-GST-EXEMPTION-ON-MAINTENANCE-OF-APARTMENT-WAS-RAISED-TO-7500-EFECTIVE-250118-IS-THIS-EXEPTION-ONLY-FOR-RWAs-OR-FOR-BUILDERS-ALSO-WHERE-STILL-NO-RWA-IS-FORMED-MY-BUILDER-IS-STILL-CHARGING-GST-18-ON-MUCH-LOWER-AMOUNTS-EVEN-SAYING-THAT-EXEMPTIO...Readmore
-
- 15 Jun 2018
- 4 Answers
- Answer Now
Dayal, Agra
Taxation
Income Tax
Cash payment ?
As-per-law-above-20000-cash-dealing-is-not-permitted-then-why-how-hospitals-take-payment-Im-cashin-thousands-lakhs...Readmore
-
- 14 Jun 2020
- 2 Answers
- Answer Now
