Free Legal Advice from Top Lawyers in India
Gloria Sanchez, Agra
Medical, Pharma & Healthcare
Defective Drugs
Blood stained pills?
I-would-like-to-know-if-I-can-sue-Walmart-pharmacy-for-giving-me-a-prescription-drug-pills-with-blood-stains-on-them...Readmore
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- 14 Jul 2018
- 14 Answers
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Sharad Chandra Lakhotia, New Delhi
Medical, Pharma & Healthcare
Medical Malpractice
Handwriting expert?
In-SCDRC-in-medical-negligence-case-handwriting-expert-opinion-given-to-refute-2nd-consent-for-added-procedureCan-we-In-appeal-at-NCDRC-contradict-by-another-hand-writing-expert-opinion...Readmore
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- 03 Jun 2022
- 0 Answers
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B S BABUL, Jajapur
Medical, Pharma & Healthcare
Health Care
Partnership deed between three i.e doctor, business man and service holder in a steel industry ?
Want-to-setup-a-health-care-diagnosis-centre-and-medical-shop-Kindly-suggest-how-will-be-the-partnership-deed...Readmore
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- 30 Jan 2023
- 1 Answers
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Soma, Puri
Medical, Pharma & Healthcare
Pharmaceutical Law
Write an agreement between a Pharmaceutical Company and a drug distributor of an area?
A-drug-manufacturing-company-appointing-a-distributor-in-a-district-of-the-Indian-state-orissa...Readmore
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- 05 Oct 2023
- 1 Answers
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