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Employer-threatening-to-pay-Rs5-lacs-stating-the-client-involved-in-cheatng-the-company-by-giving-one-project-to-others-and-telling-he-is-having-audio-recording-evidence

My-manager-tortures-me-interms-of-productivity-and-speaks-very-rudely-and-commanding-for-which-I-do-not-have-a-proof-how-can-I-be-helped-here

I-resigned-from-a-co-op-bank-when-only-14-months-due-for-my-retirement-on-health-grounds-in-may-17our-MOS-was-due-since-july13-the-new-MOS-was-signed-in-Oct-17As-per-the-clause-in-MOS-resigned-employee-is-not-eligible-to-get-arrears-of-salary-from-retrospective-dateCan-I-claim-arrears-of-salary-from-July-13-to-Sept-17What-is-legal-option-available-for-me

Was-working-as-a-Medical-officer-in-a-charitable-hospital-since-8-years-Terminated-from-service-without-any-reason-nor-given-notice-for-termination-How-do-we-proceed

Was-working-in-a-charitable-hospital-as-a-Chief-Medical-Officer-for-the-past-8-years-registered-under-Societies-Act-Without-any-notice-given-or-any-explanation-called-for-I-was-given-termination-letter-for-which-I-have-not-acknowledged-Please-let-me-know-what-action-should-I-take

Was-working-as-a-Chief-Medical-Officer-in-a-Charitable-Hospital-registered-under-the-Societies-Act-for-the-past-9-years-I-was-given-termination-letter-for-my-service-without-any-notice-or-any-explanation-called-for-I-have-not-acknowledged-the-notice-letter-Please-advise-me-as-to-what-action-I-should-take

Sir-I-am-a-government-teacher-working-in-a-school-Government-has-not-paid-us-our-monthly-salary-alongwith-other-employees-citing-budget-shortageIt-has-been-more-than-4-months-that-we-have-not-been-paid-salary-inspite-of-giving-notices-through-our-teachers-unionSir-what-action-can-we-take-regarding-this

Nsqf-vocational-traine-appointed-in-delhi-government-school-under-central-scheme-of-vocationalisation-of-educationthey-never-get-salary-on-time-their-salary-not-revised-since-last-five-years-all-are-masters-and-have-experience-of-industries-and-get-salary-of-17900-in-cash-not-terminated-their-contract-on-31-march-2020they-given-their-peak-carreer-time-What-to-do

Ive-resigned-my-job-on-1st-Sept-2020-by-mentioning-that-relieve-me-as-early-as-possible-on-2nd-Sept-2020-Employer-has-accepted-my-resignation-So-upto-which-month-should-I-get-the-salary

After-many-years-I-got-a-state-government-job-so-there-is-a-question-in-the-attestation-form-that-asks-Have-you-ever-been-debarred-or-rusticated-from-university-examination-yesno-I-have-got-ufmunfair-means-in-the-university-exam-During-my-college-daysWill-this-affect-my-chances-of-getting-the-job

After-many-years-I-got-a-state-government-job-so-there-is-a-question-in-the-attestation-form-that-asks-Have-you-ever-been-debarred-or-rusticated-from-university-examination-yesno-I-have-got-ufmunfair-means-in-the-university-exam-During-my-college-daysWill-this-affect-my-chances-of-getting-the-job

I-am-facing-a-case-under-IPC-289-and-i-cleared-a-government-job-exam-and-going-to-join-CBDT-department-as-a-Tax-assistant-so-will-i-get-my-joining-or-my-candidature-would-be-cancelled

What-do-we-do-for-take-up-the-case

I-worked-for-one-of-the-company-for-27-months-will-i-eligible-to-get-arears-after-my-resignationI-have-resigned-from-that-company-and-no-more-employee-in-that-organization