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Avni jain, Shivpuri
Startup & Registrations
Registrations-Other
A pending suit to decide weather person will be eligible for pension ?
During-the-pendancy-if-a-suit-an-SBI-employee-and-after-retirement-in-2-years-the-employee-died-the-suit-is-still-continuing-After-some-years-the-suit-got-decided-and-the-allegations-on-the-person-was-removed-and-the-person-was-reinstated-in-service-...Readmore
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- 22 May 2020
- 10 Answers
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Joaozinho Martins , North Goa
Startup & Registrations
Trust Registration
Appointment of new trustees ?
Can-the-Heirs-of-a-Deceased-Owner-of-Trust-Property-reclaim-Trust-property-on-any-legal-ground-Can-the-heirs-of-a-Deceased-Trustee-be-appointed-as-new-trustees-by-the-existing-Trustees-or-by-order-of-Court-Im-a-Christian-and-an-existing-Trustee-of-th...Readmore
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- 11 Nov 2021
- 0 Answers
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