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Sir-i-am-working-as-deputy-executive-engineer-in-govt-of-andhra-pradesh-recently-my-higher-officer-surronderd-my-Services-to-next-office-for-the-shake-of-not-done-biometric-attendance-but-am-purly-field-officer-is-biometric-attendance-mamdatary-pl-post-any-judgements-in-this-regard

whatis-abuse-of-discretion-by-executive-authorities

Can-Article-21-be-used-against-the-patriarchal-and-traumatic-morality-of-Indian-educational-institutions

Can-Article-21-be-used-against-the-patriarchal-and-traumatic-morality-of-Indian-educational-institutions

My-son-qualified-in-NEET-Exam-2022-for-the-purpose-of-MBBS-admissions-He-registered-for-the-MCI-All-India-web-counselling-and-also-Category-A-Telangana-State-Counselling-But-his-application-for-management-quota-of-KNRUHS-did-not-pass-through-and-hence-petitioned-with-Hon-High-Court-of-Telanagana-High-Court-ordered-on-17th-Nov-2022-that-candidate-shall-apply-a-fresh-application-and-governing-university-shall-accept-the-case-whereas-the-University-doesnot-accept-The-timelines-are-short-and-hence-I-want-to-appeal-this-matter-with-Supreme-Court-of-India-What-is-the-appropriate-type-of-petition-in-view-of-the-shortage-of-time-Is-it-SLP-Writ-Petition-Please-advise-me-in-view-of-the-urgency-Thankyou

What-is-meaning-IA-disposed